Tribunals and Commissions14 Sept 2026Disposed Of
Basant Lall Shaw Vs Kotak Mahindra Bank Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6112
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2026
690 judgments · page 3 of 35
Tribunals and Commissions11 Sept 2026Dismissed
Bank Of Maharashtra & Anr. Vs M/s Shree Mahabir Stores & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6114
Tribunals and Commissions11 Sept 2026Disposed Of
UCO Bank Vs Nabin Shankar Majhi & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6113
OLR Act
Tribunals and Commissions11 Sept 2026Dismissed
Kavitha Prahaladaka Vs Authorised Officer, State Bank Of Hyderabad & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6107
SARFAESI Act-Section 18, 14, 13(2), 13(4)
Tribunals and Commissions11 Sept 2026Allowed
B.S. Krishnan Vs The Authorised Officer, Asset Reconstruction Company (India) Ltd & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6066
Tribunals and Commissions11 Sept 2026Allowed
L.S.P. Agro Limited & Anr. Vs The Authorised Officer, Asset Reconstruction Company (India) Ltd & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6065
Tribunals and Commissions10 Sept 2026Dismissed
Gade Sreenivas Reddy Vs State Bank Of India
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6111
Tribunals and Commissions10 Sept 2026Disposed Of
Kotak Mahindra Bank Limited Vs M/s. Bells Controls Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6110
Recovery of Debts And Bankruptcy Act, 1993-Section 19SARFAESI Act, 2002
Tribunals and Commissions10 Sept 2026Disposed Of
Abdul Latheef Vs The Urban Co-op Bank No. 1758 Perinthalmanna & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6084
Tribunals and Commissions10 Sept 2026
Mr. G. Rajasekaran & Anr. Vs The Authorized Officer, M/s. Indian Overseas Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6064
SARFAESI Act, 2002-Section 13(2), 13(4), 14
Tribunals and Commissions07 Sept 2026Allowed
Moni Jaiswal Vs ICICI Bank Ltd.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6108
Tribunals and Commissions07 Sept 2026Dismissed
Siby Abraham & Anr. Vs The Authorised Officer, L&T Housing Finance Ltd. & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6078
Tribunals and Commissions07 Sept 2026Dismissed
Indira K.V. & Ors. Vs South Indian Bank & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6071
Tribunals and Commissions07 Sept 2026Dismissed
Diwakar M Poojary Vs Sundaram Home Finance Limited & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6059
Companies Incorporation Rules, 2014-Rule 29
Tribunals and Commissions07 Sept 2026Disposed Of
Mr. R. Swaminathan Vs State Bank Of India
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6056
Tribunals and Commissions04 Sept 2026Allowed
Sandip Laxm Chavhan & Anr. Vs HDFC Bank Ltd.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6090
SARFAESI Act-Section 18
Tribunals and Commissions04 Sept 2026Dismissed
Mr. K. Nagarajan Vs The Authorised Officer, M/s Tamilnadu Mercantile Bank Ltd. & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6077
SARFAESI Act, 2002-Section 18, 13(2), 13(4), 14, 17(1), 31(i), 2(zf)
Tribunals and Commissions04 Sept 2026Dismissed
Mr. K. Nagarajan Vs The Authorised Officer, M/s Tamilnadu Mercantile Bank Ltd. & Anr.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6061
SARFAESI Act, 2002-Section 18, 13(2), 13(4), 14, 31(i), 2(zf), 17(1)
Tribunals and Commissions04 Sept 2026Dismissed
S. Veera Pandian & Anr. Vs The Authorised Officer, Cholamandalam Investment & Finance Co. Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6057
SARFAESI Act, 2002-Section 13(4), 13(8), 17(7)RDB Act, 1993-Section 19(25)
Tribunals and Commissions03 Sept 2026
Kohinoor Tea Company Private Limited Vs Central Bank Of India
Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6120
Recovery of Debts and Bankruptcy Act, 1993-Section 17A, 30Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002Constitution of India-Article 227