COURT ARCHIVE

Debts Recovery Appellate Tribunal judgments, 2026

690 judgments · page 5 of 35

Tribunals and Commissions12 Aug 2026Appeal is dismissed

Sri Karri Lakshmi Vs The Authorized Officer, Syndicate Bank Presently Canara Bank & Anr.

Debts Recovery Appellate Tribunal

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest (SARFAESI) Act, 2002-Section 13(2), Section 13(4), Section 14, Section 17Enforcement) Rules, 2002

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Tribunals and Commissions12 Aug 2026I.A. No. 489/2026 is dismissed

Mahesh Tannaya Kotiyan & Anr. Vs Punjab National Bank & Anr.

Debts Recovery Appellate Tribunal

SARFAESI Act-Section 14

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Tribunals and Commissions12 Aug 2026

Sri Karri Lakshmi Vs The Authorized Officer, Syndicate Bank Presently Canara Bank At Madhurawada, Visakhapatnam- 530043.

Debts Recovery Appellate Tribunal

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Tribunals and Commissions11 Aug 2026

TJSB Sahakari Bank Ltd. & Anr. Vs M/s. Capitol Fibers Pvt. Ltd. & Ors.

Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6129

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Tribunals and Commissions11 Aug 2026

Kusumlata & Ors. Vs ICICI Bank Limited

Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6130

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Tribunals and Commissions11 Aug 2026

Jai Raj Developers LLP Vs Yes Bank Limited & Ors.

Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6131

DRAT (Procedure) Rules, 1994-Rule 22SARFAESI Act-Section 17(7)RDB Act, 1993-Section 19(25), 22

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Tribunals and Commissions11 Aug 2026

Bhupinder Kaur Pandher Vs Central Bank Of India

Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6132

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Tribunals and Commissions11 Aug 2026Misc. Appeal disposed of

TJSB Sahakari Bank Ltd. & Anr. Vs M/s. Capitol Fibers Pvt. Ltd. & Ors.

Debts Recovery Appellate Tribunal

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Tribunals and Commissions10 Aug 2026

Sanidhya Garg & Anr. Vs State Bank Of India; Sonidhya Garg & Anr. Vs State Bank Of India

Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6133

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Tribunals and Commissions07 Aug 2026

Md. Kayam Vs Karnataka Bank Limited & Anr.

Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6134

SARFAESI Act-Section 13(4), 17, 14Security Interest (Enforcement) Rules, 2002-Rule 8(1), 8(2), 8(6)

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Tribunals and Commissions07 Aug 2026