Debts Recovery Appellate Tribunal Judgments 2023

Tribunals and Commissions28 Dec 2023Disposed Of

Kamla Mills Ltd. & Ors Vs Indiabulls Housing Finance Ltd. & Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0029

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 18(1)

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Tribunals and Commissions28 Dec 2023Disposed Of

M/s. Shree Balaji Courier Service & Anr Vs Authorized Officer, Punjab National Bank & Anr

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0028

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3), 18(1)

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Tribunals and Commissions27 Dec 2023Dismissed

Indian Bank Vs Mrs Vasantha Srinivasan And Anr

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0006

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)Security Interest (Enforcement) Rules, 2002 — Rule 8(1), 8(2), 8(6)

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Tribunals and Commissions27 Dec 2023Dismissed

P.Murugan Vs A.O., Indian Bank & Anr

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0005

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Tribunals and Commissions21 Dec 2023Dismissed

M/s Arham Exim Pvt. Ltd. & Ors Vs Bank of Baroda

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0041

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17, 17(1)Recovery of Debts and Bankruptcy Act, 1993 — Section 20(2)

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Tribunals and Commissions21 Dec 2023Disposed Of

Lalitkumar Somji Jain & Anr Vs SVC Co Operative Bank

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0030

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18(1)

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Tribunals and Commissions20 Dec 2023Disposed Of

Mahip Industries Ltd. & Ors Vs Authorised Officer, Reliance Commercial Finance Ltd

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0040

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3), 13(4), 14, 17(1), 26(D)

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Tribunals and Commissions20 Dec 2023

Nandubar Education Medical Trust & Ors Vs Bank of Baroda

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0039

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Tribunals and Commissions20 Dec 2023

Agriculture Produce Market Committee & Anr Vs Authorised Officer, Jalgaon Peoples Co Operative Bank Ltd. & Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0038

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18(1)

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Tribunals and Commissions20 Dec 2023Allowed

M/s Hotel Sahyadri Vs Nagar Urban Co Operative Bank

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0037

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Tribunals and Commissions19 Dec 2023Dismissed

Authorised Officer, Shriram City Union Finance Ltd Vs Kamla Industries & Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0036

Recovery of Debts and Bankruptcy Act, 1993 — Section 20(2)

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Tribunals and Commissions19 Dec 2023Dismissed

Indian Bank Vs M/S Rolly Infrabuild Real Estate Pvt Ltd And Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0004

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 17, 18Security Interest (Enforcement) Rules, 2002 — Rule 8(6)

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Tribunals and Commissions18 Dec 2023Disposed Of

M/s Siddhivinayak Communication Through Its Proprietor Pawan Vs Shamrao Vithal Cooperative Bank

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0035

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 18(1)Recovery of Debts and Bankruptcy Act, 1993 — Section 20(2)

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Tribunals and Commissions18 Dec 2023Dismissed

Punjab National Bank Vs Binod Kumar And Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0003

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 18Security Interest (Enforcement) Rules, 2002 — Rule 8(5), 8(6), 8(7), 9(1)

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Tribunals and Commissions18 Dec 2023Disposed Of

Ramjee Singh And Anr Vs Punjab National Bank And Anr

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0002

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17, 18Security Interest (Enforcement) Rules, 2002 — Rule 3, 8(1), 8(2), 8(6), 9

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Tribunals and Commissions15 Dec 2023Disposed Of

Sonali Sunil Biradar Vs Janata Sahakari Bank Ltd. & Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0042

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3), 14, 18(1)

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Tribunals and Commissions15 Dec 2023Allowed

Piramal Capital & Housing Finance Ltd Vs Vivaswan Industries & Ors

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0034

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3), 13(4), 14, 17(1)

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Tribunals and Commissions14 Dec 2023Dismissed

Mrs. K.Letchoumy Kanagarajan Vs State Bank Of India

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0010

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18(1)

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Tribunals and Commissions14 Dec 2023Dismissed

M/s. Khayati Steel Industries Pvt Ltd Vs M/s. Vedik Ispat Pvt Ltd

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0009

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(9)Security Interest (Enforcement)Rules, 2002 — Rule 8(6), 9(1), 9(2), 9(3), 9(4), 9(5), 9(6)

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Tribunals and Commissions13 Dec 2023Disposed Of

Kalpeshkumar Dhirajlal Kothari & Ors Vs HDFC Bank Ltd

Debts Recovery Appellate Tribunal · (2023) 12 DRAT CK 0033

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3), 13(3A), 13(4), 14, 18(1)

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Debts Recovery Appellate Tribunal judgments, 2023