Tribunals and Commissions29 Dec 2015Disposed Of
Vikram Singh Vs Bank Of India And Ors.
Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0006
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2015
127 judgments · page 1 of 7
Tribunals and Commissions29 Dec 2015Dismissed
Anupam Kumar Didwania Vs Punjab National Bank
Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0005
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 30
Tribunals and Commissions29 Dec 2015Dismissed
Sangeeta Jeswani And Ors. Vs Oriental Bank Of Commerce And Ors.
Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0004
Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 2 Rule 3, Order 2 Rule 4Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 30
Tribunals and Commissions29 Dec 2015Dismissed
BMP Metals (P.) Ltd. And Ors. Vs Bank Of Baroda
Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0003
Tribunals and Commissions29 Dec 2015Dismissed
Microwave Communications Ltd. And Ors. Vs Credit Agricole CIB And Ors.
Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0002
Indian Contract Act, 1872 - Section 124, 125, 125AMotor Vehicles Act, 1988 - Section 157Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 2(g)
Tribunals and Commissions23 Dec 2015Disposed Of
Shamsher Singh Vs State Bank Of Patiala
Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0008
Tribunals and Commissions23 Dec 2015Dismissed
Lan Eseda Industries Vs Hari Rice And Agro Pvt. Ltd. And Ors.
Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0007
Tribunals and Commissions18 Dec 2015Dismissed
Vinod Aggarwal And Ors. Vs State Bank Of Bikaner And Jaipur
Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0010
Tribunals and Commissions18 Dec 2015Dismissed
Vijay Kumar Vs State Bank Of India And Ors.
Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0009
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 30
Tribunals and Commissions17 Dec 2015Dismissed
ICICI Bank Ltd. Vs J.S. Pick Move Transport Pvt. Ltd. And Ors.
Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0012
Limitation Act, 1963 — Section 19, 20Limitation Act, 1963 — Article 36, 37
Tribunals and Commissions17 Dec 2015Disposed Of
Federal Bank Ltd. Vs Axis Bank Ltd. And Ors.
Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0011
Debts Recovery Tribunal (Procedure) Rules, 1993 — Rule 5A
Tribunals and Commissions10 Dec 2015Dismissed
Tourism Finance Corporation Of India Ltd. Vs Woody's Hotels Pvt. Ltd. And Ors.
Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0013
Tribunals and Commissions10 Dec 2015Allowed
Dimple N. Hemani Vs State Bank Of India And Ors
Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0001
Code Of Criminal Procedure, 1973 (Crpc) — Section 200, 340Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 32Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 30
Tribunals and Commissions02 Dec 2015Disposed Of
Kwick Travels Pvt. Ltd. And Ors. Vs Assets Care And Reconstruction Enterprises Pvt. Ltd. And Ors.
Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0014
Tribunals and Commissions26 Nov 2015Allowed
Bank Of Baroda Vs R.B.S. Copper Products Pvt. Ltd.
Debts Recovery Appellate Tribunal · (2015) 11 DRAT CK 0001
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 14, 17
Tribunals and Commissions19 Nov 2015Dismissed
Anju Kejriwal Vs Indian Overseas Bank And Ors.
Debts Recovery Appellate Tribunal · (2015) 11 DRAT CK 0003
Tribunals and Commissions19 Nov 2015Dismissed
Ramgarhia Co-Operative Bank Ltd. Vs Urmila Chopra And Ors.
Debts Recovery Appellate Tribunal · (2015) 11 DRAT CK 0002
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
Tribunals and Commissions18 Nov 2015Allowed
ASREC (India) Ltd. Vs Hi-Tech Generators And Engineers Ltd.
Debts Recovery Appellate Tribunal · (2015) 11 DRAT CK 0004
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
Tribunals and Commissions17 Nov 2015Dismissed
Murari Investment And Trading Co. Ltd. And Ors. Vs IFCI Ltd.
Debts Recovery Appellate Tribunal · (2015) 11 DRAT CK 0006
Tribunals and Commissions17 Nov 2015Allowed
Neeraj Vaid Vs Indian Overseas Bank And Ors.
Debts Recovery Appellate Tribunal · (2015) 11 DRAT CK 0005
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17(1)