COURT ARCHIVE

Debts Recovery Appellate Tribunal judgments, 2024

278 judgments · page 1 of 14

Tribunals and Commissions20 Dec 2024Disposed Of

Gamji Dharaji Barot & Ors Vs Authorised Officer, Bajaj Finance Ltd

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0038

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14

Tribunals and Commissions20 Dec 2024Disposed Of

Shaikh Asif Shaikh Ibrahim Mansoori Vs State Bank of India

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0002

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17(3)

Tribunals and Commissions20 Dec 2024Disposed Of

Bahilabhai Balubhai Patel Vs Authorised Officer Rajkot Nagrik Sahakari Bank Ltd. & Anr

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0001

Tribunals and Commissions19 Dec 2024Disposed Of

Seven Star Satellite Pvt. Ltd. & Ors Vs Deutsche Bank AG & Ors

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0003

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 14, 18(1)

Tribunals and Commissions18 Dec 2024Dismissed

M/s. Venkatesh Allied Solution Co Vs Authorized Officer, Bank of India & Ors

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0006

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17(1)Limitation Act, 1963 — Section 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24

Tribunals and Commissions18 Dec 2024Allowed

Sheshrao Dharma Pawar Vs Bank of India & Ors

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0005

Tribunals and Commissions18 Dec 2024Dismissed

Pravin N Soni & Anr Vs M/s. SMFG India Credit Co. Ltd

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0004

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3A), 13(4), 18(1), 26(D)

Tribunals and Commissions17 Dec 2024Disposed Of

M/s. Stemkor International Pvt. Ltd. & Ors Vs State Bank of India

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0010

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3), 13(4), 14, 18(1)

Tribunals and Commissions17 Dec 2024Disposed Of

Invent Assets Securitisation & Reconstruction Pvt. Ltd Vs Kai Sushilatai Gaikwad Bhauuddeshiya Sanstha Solapur & Ors

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0009

Tribunals and Commissions17 Dec 2024Disposed Of

Mahatma Gandhi Vidyamandir Vs Religare Finvest Ltd. & Ors

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0008

Tribunals and Commissions17 Dec 2024Allowed

Girish S/o Vinayakrao Joshi Vs Union Bank of India & Ors

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0007

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4)(d), 13(8)Transfer of Property Act 1882 — Section 91

Tribunals and Commissions16 Dec 2024Dismissed

Jacob P. Joseph & Ors Vs Bank of Baroda & Anr

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0012

Debts Recovery Tribunal (Procedure) Rules, 1993 — Rule 12(6)

Tribunals and Commissions13 Dec 2024Disposed Of

Vinita w/o Devendra Shrivastava & Ors Vs Bank of India & Ors

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0014

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3), 14, 18(1)Security Interest (Enforcement) Rule, 2002 — Rule 3(4)

Tribunals and Commissions13 Dec 2024Disposed Of

PNB Housing Finance Ltd Vs Binta J. Joshi

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0013

Tribunals and Commissions12 Dec 2024Disposed Of

Pravin Dhirajlal Gediya & Ors Vs ICICI Bank Ltd

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0022

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3), 14

Tribunals and Commissions12 Dec 2024Allowed

M/s. Vighnahar Auto Parts Pvt. Ltd. & Anr Vs Authorised Officer, Tata Capital Housing Finance Ltd

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0021

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18(1)

Tribunals and Commissions12 Dec 2024Allowed

Chikhli Urban Co op Bank Ltd Vs Murlidhar Ramgopal Mundada & Ors

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0020

Tribunals and Commissions12 Dec 2024Disposed Of

Anil S/o Shantaram Sangtani & Ors Vs Tata Capital Financial Services Ltd

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0019

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2)

Tribunals and Commissions12 Dec 2024Disposed Of

Kashmira Gopal Dave & Ors Vs Authorized Officer, State Bank of India

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0017

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3), 13(4), 14, 18(1)

Tribunals and Commissions12 Dec 2024Disposed Of

Surbhi Vatsal Somani Vs Bank of Baroda & Ors

Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0016

Recovery of Debts & Bankruptcy Act, 1993 — Section 13