Tribunals and Commissions08 Jan 2024Disposed Of
Adi Impex Infra Services Vs State Bank of India & Ors
Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0044
Recovery of the Debts and Bankruptcy Act, 1993 — Section 20(1), 30
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2024
278 judgments · page 14 of 14
Tribunals and Commissions08 Jan 2024Disposed Of
Shalan Sakharam Patil & Ors Vs Bandhan Bank Ltd
Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0043
Recovery of the Debts and Bankruptcy Act, 1993 — Section 22(2)
Tribunals and Commissions05 Jan 2024Dismissed
IARC Pvt Ltd Vs Maharashtra State Financial Corporation & Ors
Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0042
Recovery of the Debts and Bankruptcy Act, 1993 — Section 30
Tribunals and Commissions05 Jan 2024Dismissed
Sonali Sunil Biradar Vs Janata Sahakari Bank Ltd. & Ors
Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0041
Tribunals and Commissions05 Jan 2024Dismissed
Sheeba Dileep Vs South Indian Bank Ltd
Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0015
Tribunals and Commissions05 Jan 2024Allowed
M/s Vaikund Property Development Pvt Ltd and Others Vs Indian Bank
Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0014
Tribunals and Commissions04 Jan 2024Dismissed
Salvia Satinder Mehra Vs Bank of Baroda & Ors
Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0040
Recovery Of Debts And Bankruptcy Act, 1993 — Section 19(25)Indian Penal Code, 1860 — Section 341, 452, 457Protection of Women from Domestic Violence Act, 2005 — Section 12, 17, 18,19, 20, 22
Tribunals and Commissions04 Jan 2024Disposed Of
Amresh Suresh Jaiswal & Anr Vs Bank of Baroda & Anr
Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0039
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 18(1)
Tribunals and Commissions04 Jan 2024Disposed Of
Sanjay Kumar Narayan Prakash Arora & Ors Vs State Bank of India & Anr
Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0038
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 14, 18(1)
Tribunals and Commissions04 Jan 2024Disposed Of
M/s. Raj Signh Vs The Mogaveera Co op. Bank Ltd
Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0037
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 18(1)
Tribunals and Commissions04 Jan 2024Disposed Of
Tejalba Kiritsinh Devida Vs Bank of Baroda
Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0036
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 14, 17, 18(1)
Tribunals and Commissions04 Jan 2024Disposed Of
M/s. Panth Designers & Ors Vs Edelweiss Asset Reconstruction Company Ltd
Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0035
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 18(1)
Tribunals and Commissions03 Jan 2024Disposed Of
Laxmikant S/o Harishchand Gupta & Anr Vs Kotak Mahindra Bank Ltd
Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0034
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14
Tribunals and Commissions03 Jan 2024Allowed
State Bank Of India Vs Virendra Kumar Kushwaha And Ors
Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0003
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17(1), 18Limitation Act, 1963 — Section 3Security Interest (Enforcement) Rules, 2002 — Rule 4(1), 5, 8, 8(1), 8(2), 8(5), 8(6), 9, 9(1), 9(3), 9(4)
Tribunals and Commissions02 Jan 2024Dismissed
M/s Hasmukh Fashion Point Ltd Vs State Bank of India & Anr
Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0033
Tribunals and Commissions01 Jan 2024Dismissed
Kalpeshkumar Dhirajlal Kothari & Ors Vs HDFC Bank Ltd
Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0005
Tribunals and Commissions01 Jan 2024Dismissed
M/s. India Steel Works Ltd. & Ors. Vs Kotak Mahindra Bank Ltd
Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0004
Tribunals and Commissions01 Jan 2024Dismissed
Rajesh Sandev & Anr Vs SMPG India Homse Finance Co. Ltd
Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0002
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 18