COURT ARCHIVE

Debts Recovery Appellate Tribunal judgments, 2024

278 judgments · page 13 of 14

Tribunals and Commissions19 Jan 2024Disposed Of

Govinda Industries Pvt. Ltd. & Ors Vs State Bank of India & Anr

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0017

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 14, 18, 18(1)Security Interest (Enforcement) Rules, 2002 — Rule 2(a)

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Tribunals and Commissions18 Jan 2024Dismissed

State Bank of India Vs IDBI Bank Ltd. & Anr

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0030

Securitisation & Reconstruction of Financial Assets & Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17, 18(1)

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Tribunals and Commissions18 Jan 2024Dismissed

Vijendra Kumar Rai & Anr Vs Edelweiss Asset Reconstruction Company Ltd

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0023

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17, 18, 18(1)Recovery of Debts and Bankruptcy Act, 1993 — Section 17A

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Tribunals and Commissions18 Jan 2024Disposed Of

Om Prakash Deora Peoples Co-operative Bank Ltd Vs M/s. Nagpal Developers & Ors

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0020

Recovery Of Debts And Bankruptcy Act, 1993 — Section 19(25)

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Tribunals and Commissions18 Jan 2024Disposed Of

M/s. Golden Leaf Agrotech India Pvt. Ltd. & Ors Vs Karnataka Bank Ltd

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0019

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3A), 18(1)

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Tribunals and Commissions18 Jan 2024Disposed Of

M/s Bhoje Power Control System & Ors Vs Punjab National Bank

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0013

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18

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Tribunals and Commissions17 Jan 2024Disposed Of

Sony Mony Developers Pvt. Ltd & Ors Vs Asset Care and Reconstruction Enterprises and Anr

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0029

Securitisation & Reconstruction of Financial Assets & Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3), 18(1)

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Tribunals and Commissions17 Jan 2024Disposed Of

Madhavi Goenka Vs India SME Assets Reconstruction Company Ltd

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0028

Recovery of Debts and Bankruptcy Act, 1993 — Section 21, 30, 30ALimitation Act, 1963 — Section 5

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Tribunals and Commissions17 Jan 2024Dismissed

M/s. Nextron Technologies LLP & Anr Vs UTI Mutual Fund & Ors

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0027

Recovery of Debts and Bankruptcy Act, 1993 — Section 30, 30(1)Limitation Act, 1963 — Section 5

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Tribunals and Commissions17 Jan 2024Disposed Of

Smt. Subhash Verma Vs Allahabad Bank

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0012

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Tribunals and Commissions16 Jan 2024Dismissed

Rajendrasingh S/o Lashkarsingh Gahlen & Ors Vs India Infoline Finance Ltd

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0026

Securitisation & Reconstruction of Financial Assets & Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3), 13(4), 14, 17(1), 18(1)

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Tribunals and Commissions16 Jan 2024Dismissed

M/s Norton Industries Vs Punjab National Bank

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0025

Securitisation & Reconstruction of Financial Assets & Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17

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Tribunals and Commissions15 Jan 2024Dismissed

M/s. India Steel Works Ltd. & Ors Vs Kotak Mahindra Bank Ltd

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0024

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Tribunals and Commissions15 Jan 2024Dismissed

Shri Jain Shewetamber Murtipujak Boarding Vs Bank of Maharashtra & Ors

Debts Recovery Appellate Tribunal · (2024) 01 DRAT CK 0022

Code of Civil Procedure, 1908 — Order 21 Rule 58Transfer of Property Act 1882 — Section 53A, 54, 55Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 29, 30

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Tribunals and Commissions11 Jan 2024Dismissed