COURT ARCHIVE

Debts Recovery Appellate Tribunal judgments, 2026

690 judgments · page 35 of 35

Tribunals and Commissions09 Jan 2026

Smt. Renu Singh Vs Authorized Officer, Union Bank Of India & Anr.

Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3143

Securitization and Security Interest Act, 2002-Section 18, 13(2), 13(4)Security Interest (Enforcement) Rules, 2002-Rule 3, 8(1), 8(2), 8(6), 9(1), 9(3), 9(4)

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Tribunals and Commissions09 Jan 2026

M/s Divyalok Associates & Anr. Vs Authorized Officer, Bank Of Baroda (Formerly Vijaya Bank) & Anr.

Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3142

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(4)

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Tribunals and Commissions09 Jan 2026

Dhananjay Kumar Singh Vs State Bank Of India & Ors.

Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3141

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(4), 17

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Tribunals and Commissions08 Jan 2026Dismissed

Mr. K. Arulanandan Vs M/s. HDFC Bank Limited & Ors.

Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3134

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Tribunals and Commissions07 Jan 2026

Canara Bank Vs M/s Shrimati Devi Ice & Cold Storage Pvt. Ltd. & Anr.

Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3146

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(4), 14, 31(j)S.I.(E) Rules, 2002-Rule 6(2)

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Tribunals and Commissions07 Jan 2026

Dr. Rajeshwari Vs M/s. PNB Housing Finance Limited

Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3136

SARFAESI Act 2002-Section 14Constitution of India-Article 226

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Tribunals and Commissions06 Jan 2026

Ram Bahadur Rai Vs Authorized Officer, Punjab National Bank & Anr.

Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3145

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 18, 13(4)Rules, 2002-Rule 8(1), 8(6)

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Tribunals and Commissions06 Jan 2026

Canara Bank Vs M/s Maruti Nandan Foods Products Pvt. Ltd. & Ors.

Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3144

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4), 17, 18, 35RDDBFI Act, 1993-Section 19, 29, 30, 30-A

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Tribunals and Commissions05 Jan 2026

Housing And Urban Development Corporation Ltd. Vs M/s Shashi Bhusan Cold Storage Pvt. Ltd. & Ors.

Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3149

Recovery of Debts Due To Banks And Financial Institutions Act, 1993-Section 20

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Tribunals and Commissions02 Jan 2026Dismissed

M/s. DLF Home Developers Limited Vs M/s. ICICI Bank Ltd. & Ors.

Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3186

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