Tribunals and Commissions02 Feb 2026
Edelweiss Assets Reconstruction Company Ltd. Vs M/s Polo Amusement Park Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3397
SARFAESI Act-Section 13(2), 13(4)
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2026
690 judgments · page 33 of 35
Tribunals and Commissions02 Feb 2026
The Makcrunch Food Pvt. Ltd. Vs M/s Ratna Priya Rest House & Ors.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3390
Securitization and Reconstruction of Financial Asset and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(4)
Tribunals and Commissions30 Jan 2026
The Jammu And Kashmir Bank Ltd. & Ors. Vs M/s Neelam Developers & Builders & Ors.
Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3161
Recovery of Debts and Bankruptcy Act, 1993-Section 20
Tribunals and Commissions30 Jan 2026
Gitesh Kumar Vs Allahabad Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3154
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 18, 17, 14, 13(4), 13(8)Security Interest (Enforcement) Rules, 2002-Rule 9(9), 9(5)
Tribunals and Commissions30 Jan 2026
Aakash Bothra Vs The Presiding Officer, Debts Recovery Tribunal & Ors.
Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3152
Recovery of Debts and Bankruptcy Act, 1993-Section 20
Tribunals and Commissions30 Jan 2026
M/s. Marson Polymers Vs The South Indian Bank Ltd.
Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3132
Tribunals and Commissions29 Jan 2026
Master Anurag Kumar & Ors. Vs Authorized Officer, Canara Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3155
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(4)Hindu Succession Act, 1986-Section 8
Tribunals and Commissions29 Jan 2026
Bank Of India Vs M/s Manish Construction & Ors.
Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3148
Tribunals and Commissions28 Jan 2026
Sunil Kumar Arora & Anr. Vs Bank of Baroda & Ors.
Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3153
Recovery of Debts & Bankruptcy Act, 1993-Section 20, 19, 25 to 29SARFAESI Act-Section 13(2), 13(4)
Tribunals and Commissions28 Jan 2026
Smt. Radha Tripathi Vs State Bank of India
Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3150
Tribunals and Commissions28 Jan 2026Allowed
Vikram Omprakash Damani & Anr. Vs Tata Capitals Financial Services Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3147
Securitization and Reconstruction of Financial Asset and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(3-A), 13(4)IPC-Section 403, 420, 465, 467, 468, 471, 474, 120B
Tribunals and Commissions28 Jan 2026
K. Mohan & Anr. Vs M/s. Indian Bank
Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3131
SARFAESI Act-Section 14
Tribunals and Commissions27 Jan 2026
Santosh Kumar Gupta Vs Authorized Officer, UCO Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3157
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 18Security Interest (Enforcement) Rules, 2002-Rule 8(6), 9(1)
Tribunals and Commissions27 Jan 2026
State Bank Of India Vs Naushad Alam & Anr.
Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3156
Recovery of Debts and Bankruptcy Act, 1993-Section 20SARFAESI Act-Section 13(2)
Tribunals and Commissions27 Jan 2026Disposed Of
M/s M. M. Traders Vs IDFC First Bank Ltd.
Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3151
Tribunals and Commissions27 Jan 2026
Cholamandalam Investments & Finance Company Ltd. Vs Mohammed Asif & Anr.
Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3135
Tribunals and Commissions27 Jan 2026
The Authorised Officer, ICICI Bank Ltd. Vs Mr. Ponniah Sudakaran & Ors.
Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3133
SARFAESI Act-Section 18, 13(2), 13(3A), 13(4), 14Security Interest (Enforcement) Rules, 2002-Rule 3, 8(1), 8(5), 8(6), Proviso to Rule 8(6), 8(7), sub-rule 8 of Rule 8, 9(1)
Tribunals and Commissions23 Jan 2026
Mr. P.S. Palani Vs Indian Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3139
SARFAESI Act, 2002
Tribunals and Commissions23 Jan 2026
Mr. P. S. Palani Vs Indian Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3137
Tribunals and Commissions23 Jan 2026Dismissed
M/s. Shri Basaveshwara Roller Flour Mills Vs The Authorized Officer & Chief Manager, ICICI Bank Limited & Anr.
Debts Recovery Appellate Tribunal · (2026) 01 DRAT CK 3129