Tribunals and Commissions27 Feb 2026
M/s Shivam Agencies & Ors. Vs Bank Of Maharashtra & Anr.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3373
RDB Act, 1993-Section 21, 19, 22(2)(g)DRAT (Procedures) Rules-Rule 8(2)
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2026
690 judgments · page 31 of 35
Tribunals and Commissions26 Feb 2026Dismissed
M. Subramanian Vs Authorised Officer, Citibank N.A. & Ors.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3359
Limitation Act-Section 5SARFAESI Act-Section 17(1), 17, 14
Tribunals and Commissions26 Feb 2026Disposed of
M/s. Indian Bank Vs M/s. BE Gorgeous & Ors.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3360
SARFAESI Act-Section 14
Tribunals and Commissions24 Feb 2026Disposed of
M/s. Hurley Builders & Developers Private Limited Vs Punjab National Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3361
Tribunals and Commissions24 Feb 2026Dismissed
Mrs. Vasanthi & Ors. Vs UCO Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3362
Tribunals and Commissions24 Feb 2026Disposed of
M/s. Hurley Builders & Developers Private Limited Vs Punjab National Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3363
Tribunals and Commissions23 Feb 2026Dismissed
M/s.BKR Hotel & Anr. Vs The Authorized Officer, Union Bank Of India & Anr.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3364
Tribunals and Commissions23 Feb 2026Dismissed
M/s.BKR Hotel & Anr. Vs The Authorized Officer, Union Bank Of India & Anr.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3365
Tribunals and Commissions16 Feb 2026
Dr. Prem Krishna Verna & Ors. Vs Punjab Nation Bank
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3338
Recovery of Debts and Bankruptcy Act, 1993-Section 20, 19SARFAESI Act-Section 13(2), 13(4)
Tribunals and Commissions13 Feb 2026
HDFC Bank Limited Vs M/s. Right Health Platter Private Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3339
RDB Act, 1993-Section 2(g), 22(2)(h), 19(25), 19(13)Indian Contract Act, 1872-Section 171, 148, 182, 183, 184, 186, 188Indian Penal Code-Sections 120A, 409, 417, 419, 420, 465 and 468
Tribunals and Commissions13 Feb 2026Dismissed
Punjab National Bank & Ors. Vs Mrs. K. Pushpa & Ors.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3366
SARFAESI Act-Section 18, 17, 14SIE Rules, 2002-Rule 8(5), 8(6), Proviso to Rule 8(6), 8(7), 9(1)
Tribunals and Commissions13 Feb 2026
Bank Of Baroda Vs M/s Vidushi Stone Crusher & Ors.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3340
Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(3-A), 13(4), 14Rules, 2002-Rule 3(1), 3(3), 3(4), 8(1), 8(2), 8(6)
Tribunals and Commissions12 Feb 2026Dismissed
M/s. UCO Bank Vs M/s. A.K.Jajee & Ors.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3367
Tribunals and Commissions11 Feb 2026
Arvind Kumar Choudhary Vs Punjab National Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3341
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(4)Rules, 2002-Rule 3, 8(1), 8(2), 8(6), 8(7), 9(1), 9(3), 9(4)Evidence Act-Section 114 illustrations 'f'
Tribunals and Commissions10 Feb 2026
The Authorised Officer, Union Bank Of India Vs M/s Janatha Motors & Ors.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3368
SARFAESI Act-Section 14
Tribunals and Commissions10 Feb 2026
Smt. Rani Shivhare & Anr. Vs Punjab National Bank & Anr.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3342
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4), 13(8), 18Security Interest (Enforcement) Rules, 2002-Rule 8(6), 9(3), 9(4)
Tribunals and Commissions10 Feb 2026
Punjab National Bank Vs Sunil Sahani & Anr.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3394
Contract Act-Section 171RDB Act, 1993-Section 20
Tribunals and Commissions09 Feb 2026
M/s. A.K.S. Cold Storage Limited & Anr. Vs Indian Bank & Anr.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3369
Tribunals and Commissions09 Feb 2026
M/s. A.K.S. Cold Storage Limited & Ors. Vs Indian Bank & Anr.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3370
Tribunals and Commissions09 Feb 2026
M/s. A.K.S. Cold Storage Limited & Anr. Vs Indian Bank & Anr.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3371