Tribunals and Commissions01 Apr 2026
Sri. Kodandaramu R Vs The Chief Executive Office, The Janatha Co- Operative Bank Ltd & Anr.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2968
SARFAESI Act, 2002-Section 14
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2026
690 judgments · page 29 of 35
Tribunals and Commissions01 Apr 2026Allowed
M/s. HDFC Bank Limited Vs M/s. Rajsri Associates (HUF) & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2969
Tribunals and Commissions30 Mar 2026Allowed
L.S.P. Agro Limited & Anr. Vs Omkara Assets Reconstruction Private Limited
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2763
RDB Act-Section 17A(2)
Tribunals and Commissions30 Mar 2026Dismissed
Mr. Renjit Wilson & Ors. Vs Anand Rathi Global Finance Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2764
SARFAESI Act-Section 14, 17(1)
Tribunals and Commissions27 Mar 2026
Mrs. E. Carolin Prabha Vs The Authorised Officer, Indian Bank – ARM Branch & Ors.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2807
SARFAESI Act, 2002-Section 18, 13(2), 13(4), 17IPC-Section 420, 465, 467, 468, 471, 120(B)SIE Rule-Rule 8(7)(a)
Tribunals and Commissions27 Mar 2026
M/s Spipick India Private Limited Vs Central Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2765
Recovery of Debts and Bankruptcy Act, 1993-Section 20, 29, 30, 31BSARFAESI Act-Section 30Income Tax Act, 1961-Schedule II, Rule 4, 11, 11(4)
Tribunals and Commissions27 Mar 2026
State Bank Of India Vs Om Prakash & Ors.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2766
Securitization and Reconstruction of Financial Asset and Enforcement Security Interest Act, 2002-Section 18, 13(2), 13(4), 14, 17Security Interest (Enforcement) Rules, 2002-Rule 8(6), 9(1) (proviso)
Tribunals and Commissions26 Mar 2026
Mrs. S. Lalitha Vs The Authorized Officer, Central Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2768
Security Interest (Enforcement) Rules, 2002-Rule 8, 8(1), 8(2), 8(5), 8(5)(a), 8(5)(d), 8(6), 8(7)(a), 9, 9(1), Annexure IV-ASARFAESI Act, 2002-Section 13(2), 13(3A), 13(4)Jammu and Kashmir Transfer of Property Act, 1977
Tribunals and Commissions26 Mar 2026
Lovely Jose Vs The Payyannur Town Co-operative Bank Ltd. No. C827 & Anr.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2769
Tribunals and Commissions26 Mar 2026
Tamil Nadu Mercantile Bank Ltd Vs M/s. Everest Mineral Water & Ors.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2770
Tribunals and Commissions26 Mar 2026Allowed
Sri Kishore K. Vasu & Anr. Vs Union Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2771
Tribunals and Commissions25 Mar 2026Dismissed
B. Rebello Sagaya Nathan Vs M/s. Ugro Capital Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2808
Tribunals and Commissions25 Mar 2026Dismissed
Davis Sebastian & Ors. Vs The Authorised Officer, Thrissur District Co-operative Bank Ltd.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2809
Tribunals and Commissions25 Mar 2026Allowed
Fazil Hussain Vs M/s. Bank Of Baroda
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2776
SARFAESI Act-Section 14
Tribunals and Commissions24 Mar 2026Appeal disposed
Mr. J. Hari Hara Sudhan, Mrs. J. Shanthamani, Mr. Jayabalan Vs The Authorised Officer, Bank Of India, Asset Recovery Branch
Debts Recovery Appellate Tribunal
Tribunals and Commissions23 Mar 2026Dismissed
Elakkiya & Ors. Vs State Bank Of India
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2810
Tribunals and Commissions23 Mar 2026Dismissed
Mr. Ramesh Naidu Goolla Vs M/s GIC Housing Finance Ltd.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2787
SARFAESI Act-Section 14, 17(1)Limitation Act-Section 5
Tribunals and Commissions23 Mar 2026Allowed
M/s. S.R. Educational and Charitable Trust & Ors. Vs Asset Reconstruction Company (India) Ltd
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2788
Tribunals and Commissions20 Mar 2026Dismissed
M/s. Sri Amman Textils & Ors. Vs Authorised Officer, City Union Bank Limited & Anr.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2790
Tribunals and Commissions20 Mar 2026
K. Dinker Vs The Branch Manager, Canara Bank & Anr.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2791