COURT ARCHIVE

Debts Recovery Appellate Tribunal judgments, 2026

690 judgments · page 27 of 35

Tribunals and Commissions21 Apr 2026

M/s. A to Z Lab Needs & Ors. Vs M/s. L&T Housing Finance Ltd. & Anr.

Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2974

SARFAESI Act, 2002-Section 13(4), 14, 17Cr.P.C.-Section 200IPC-Section 409, 420, 193, 120-B

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Tribunals and Commissions17 Apr 2026

Sri Ranjit Saha & Ors. Vs Tripura Gramin Bank & Ors.

Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3023

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 2(f), 13(2), 13(4), 14, 17Security Interest (Enforcement) Rules, 2002-Rule 8(7), 8(7)(b), 9(3), 9(4)

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Tribunals and Commissions17 Apr 2026

Raj Purohit Sogaram & Anr. Vs The Indian Overseas Bank & Ors.

Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3024

SARFAESI Act, 2002-Section 17Security Interest (Enforcement) Rules, 2002-Rule 9 (4)

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Tribunals and Commissions17 Apr 2026

Sri. Duddala Lokesh & Anr. Vs South Indian Bank Limited & Anr.

Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3025

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 17, 13(4)

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Tribunals and Commissions17 Apr 2026Dismissed

G. Sireesha Vs State Bank Of India & Ors.

Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3026

SARFAESI Act, 2002-Section 13(2), 18

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Tribunals and Commissions17 Apr 2026

Vishwanath Sharma & Anr. Vs Syndicate Bank & Ors.

Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2951

Securitization and Reconstruction of Financial Asset and Enforcement of Security Interest Act, 2002-Section 18, 13(2)

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Tribunals and Commissions16 Apr 2026

Saraswat Co-operative Bank Ltd. Vs Sushila A. Shetty

Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3027

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Tribunals and Commissions16 Apr 2026

Punjab National Bank Vs Jvine Development Pvt. Ltd. & Ors.

Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3028

Limitation Act-Section 5

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Tribunals and Commissions16 Apr 2026Disposed Of

Sushil Kumar Ganeriwala & Anr. Vs Indian Bank & Ors.

Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3029

Recovery of Debts and Bankruptcy Act, 1993-Section 19Insolvency & Bankruptcy Code, 2016-Sections 94, 95, 96(1)

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Tribunals and Commissions16 Apr 2026

Authorised Officer, Punjab National Bank, ARMB-Cuttack Vs M/s. Mahaprasad Rice Mill

Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3030

SARFAESI Act, 2002-Section 13 (2), 13 (4), 17Security Interest (Enforcement) Rules, 2002-Rule 8 (6)

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Tribunals and Commissions16 Apr 2026Dismissed

Late. V.N.Sridharan & Ors. Vs Bank Of Baroda & Ors.

Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2929

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Tribunals and Commissions15 Apr 2026

Wateredge Hospitality Pvt. Ltd. & Ors. Vs State Bank Of India

Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3031

Recovery of Debts and Bankruptcy Act, 1993-Section 21SARFAESI Act-Section 18

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Tribunals and Commissions15 Apr 2026Partly Allowed

Kotak Mahindra Bank Ltd. Vs M/s Prasunco Traders Pvt. Ltd. & Ors.

Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2952

Securitization and Reconstruction of Financial Asset and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(4), 14Security Interest (Enforcement) Rules, 2002-Rule 3(1), 8(1), 8(2), 8(5), 8(6), 8(7)

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Tribunals and Commissions15 Apr 2026Allowed