Tribunals and Commissions27 Apr 2026
The Authorised Officer, ICICI Bank Ltd. Vs A. Chittibabu & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2975
SARFAESI Act, 2002-Section 13(2), 13(4)
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2026
690 judgments · page 26 of 35
Tribunals and Commissions27 Apr 2026
P. Balaji Vs The Authorized Officer, Bank Of Baroda
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2972
Tribunals and Commissions24 Apr 2026Allowed
Raj Chandresh Sheth & Ors. Vs Khush Housing Finance Limited & Anr.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3045
SARFAESI Act-Section 14, 26(D)
Tribunals and Commissions24 Apr 2026
Atharva Landmark CHSL Vs Khush Housing Finance Limited & Anr.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3046
SARFAESI Act
Tribunals and Commissions24 Apr 2026
Mrs. Biji Jai & Anr. Vs The Authorised Officer, CSB Bank Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2978
SARFAESI Act-Section 18, 13(4), 13(2), 14, 13(3)Wealth Tax Act
Tribunals and Commissions24 Apr 2026
M/s. Phoenix ARC Private Limited Vs Asset Reconstruction Company (India) Ltd & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2977
Tribunals and Commissions24 Apr 2026Disposed Of
The Authorized Officer, State Bank Of India Vs R. Subramonian & Anr.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2973
SARFAESI Act, 2002-Section 14, 17
Tribunals and Commissions23 Apr 2026
M/s. Aditi Automobiles Through Its Proprietor Mr. Anil Govind Ghige Vs The Greater Bombay Cooperative Bank Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3047
Tribunals and Commissions23 Apr 2026
Rajesh Kumar & Anr. Vs Kotak Mahindra Bank Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3060
Tribunals and Commissions22 Apr 2026
Pegasus Assets Reconstruction Pvt. Ltd. Vs M/s Daya Builders & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3048
Tribunals and Commissions22 Apr 2026
M/s Merrygold Enterprises through its Partner Gaurav Chauhan & Anr. Vs Punjab National Bank
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3049
SARFAESI Act-Section 18(1), 1st proviso to Section 18, 2nd proviso to Section 18, 3rd proviso to Section 18, 17
Tribunals and Commissions21 Apr 2026
Salman Kadir Chhaware & Anr. Vs The Authorised Officer, Nirmal Urban Co-operative Bank Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3053
SARFAESI Act-Section 18
Tribunals and Commissions21 Apr 2026
The Authorised Officer, Union Bank Of India & Anr. Vs Mrs. Ashwini Dattatraya Phalke & Anr.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3054
Tribunals and Commissions21 Apr 2026
M/s. J J Corporation & Ors. Vs Asset Reconstruction Company (India) & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3055
Tribunals and Commissions21 Apr 2026
Parveen Dalal Vs DCB Bank Ltd.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3056
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4)Negotiable Instruments Act, 1988-Section 138
Tribunals and Commissions21 Apr 2026
Solitaire Realinfra Pvt. Ltd. Vs State Bank Of India & Anr.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3057
Recovery of Debts and Bankruptcy Act-Section 19
Tribunals and Commissions21 Apr 2026
Tata Capital Housing Finance Ltd. Vs Smt. Anita Kathuria
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3058
DRT (Procedure) Rules 1993-Rule 5ADRAT (Procedure) Rules, 1994-Rule 22Securitization and Reconstruction of Financial Asset and Enforcement of Security Interest Act, 2002-Section 18(2), 13(4), 14
Tribunals and Commissions21 Apr 2026
Abhishek Lomesh Vs Union Bank of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3059
Recovery of Debts and Bankruptcy Act, 1993-Section 20
Tribunals and Commissions21 Apr 2026
R. Dhanalakshmi & Ors. Vs Senior Manager, Union Bank Of India & Ors.
Debts Recovery Appellate Tribunal · 2024 INSC 659
SARFAESI Act-Section 13(2), 13(4), 13(8), 14, 17, 17(1), 17(3), 18Security Interest (Enforcement) Rules, 2002-Appendix IV, Rule 8, 8(1), 8(2), 8(6), 8(7), 9, 9(1), 9(2), 9(3), 9(4), 9(6), 9(7)Limitation Act-Section 5
Tribunals and Commissions21 Apr 2026Dismissed
Indian Bank Vs Banumoorthy & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2976