Tribunals and Commissions08 May 2026
Sh. Deepak Sharma Vs Karnataka Bank
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2944
Debts Recovery Tribunal (Procedure) Rules, 1993-Rule 6(4)
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2026
690 judgments · page 24 of 35
Tribunals and Commissions08 May 2026
Vikrant Chauhan Vs Canara Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2945
SARFAESI Act-Sections 13(2), 13(4), 14, Rules 8 and 9
Tribunals and Commissions08 May 2026
M/s RDESCO Agro Foods & Ors. Vs Punjab National Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2946
Tribunals and Commissions08 May 2026
Kalyan Sangam Infratech Limited & Ors. Vs IDBI Bank Limited
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2947
Tribunals and Commissions08 May 2026
M/s. Khaja Moideen Leather Company Vs Authorised Officer, Indian Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2857
SARFAESI Act
Tribunals and Commissions08 May 2026
Mr. Y. Mohamed Ghouse Vs The Authorised Officer, M/s. Authum Investment and Infrastructure Limited
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2854
SARFAESI Act-Section 14
Tribunals and Commissions07 May 2026
Uttam Majumder Vs M/s. K. Roy and Company & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2948
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 17(6)
Tribunals and Commissions07 May 2026
Core Hotel Ventures Private Limited Vs Bank Of Baroda & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2949
Limitation Act, 1963-Section 5
Tribunals and Commissions07 May 2026
IDFC First Bank Ltd. Vs M/s Radha Traders & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2950
Securitization and Reconstruction of Financial Asset and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(4)Security Interest (Enforcement) Rules, 2002-Rule 3, 4, 8(1), 8(2), 8(5), 8(6), 8(7), 9(1), 9(2), 9(3), 9(4), 9(5), 9(6)
Tribunals and Commissions07 May 2026
Sojan Paul Vs State Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2862
SARFAESI Act, 2002-Section 13(2), 13(4), 31(i)
Tribunals and Commissions06 May 2026
M/s. Shriram Finance Vs M/s. Akshara Educational Society & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2951
Tribunals and Commissions06 May 2026Disposed Of
M/s Sai Accessories Vs Bank of India
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2960
Tribunals and Commissions05 May 2026
Pagoda Cables Private Limited Vs State Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2953
Tribunals and Commissions05 May 2026
Ramesh Bhardwaj & Anr. Vs Canara Bank
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2954
SARFAESI Act
Tribunals and Commissions05 May 2026
M/s Allied Engineering Solution & Ors. Vs Intec Capital Limited & Anr.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2955
SARFAESI Act-Section 18(1), 17, 18
Tribunals and Commissions05 May 2026Disposed of
Prem Kumar Sahani Vs Baroda Uttar Pradesh Gramin Bank
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2961
Tribunals and Commissions05 May 2026
The Authorised Officer, Axis Bank Limited Vs Mr. H. Ramkumar & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2867
Registration Act, 1908-Section 17, 18A, 32, 32(a), 32(c), 33, 34, 34(2)(c), 34(3), 60SARFAESI Act, 2002-Section 13(4)
Tribunals and Commissions04 May 2026
M/s Seth Agro Foods & Ors. Vs Central Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2956
Tribunals and Commissions04 May 2026
Deepak Kumar Jha Vs UCO Bank
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2957
SARFAESI Act-Section 13(2), 13(13)
Tribunals and Commissions04 May 2026
Quick Connect Dot Com Limited Vs Jammu & Kashmir Bank & Anr.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2958
RDB Act 1993-Section 22(2)(e), 19(25)DRT (Procedure) Rules, 1993-Rule 5A