Tribunals and Commissions25 May 2026
State Bank Of India Vs Bhagwan Das Sharma & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3040
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2026
690 judgments · page 22 of 35
Tribunals and Commissions25 May 2026
Neroth Marakkar Vs Punjab National Bank
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2856
SARFAESI Act, 2002-Section 18, 13(10)Security Interest (Enforcement) Rules, 2002-Rule 11Debts Recovery Tribunal (Procedure) Rules, 1993-Rule 7
Tribunals and Commissions21 May 2026
Mr. Riteshbhai Ashokbhai Bhingaradiya Vs Tamilnad Merchantile Bank Ltd. & Anr.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2890
Tribunals and Commissions21 May 2026
Aarti Malhotra & Anr. Vs PNB Bank & Anr.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2891
Code of Civil Procedure, 1908-Order IX Rule 13, IX Rule 7RDB Act-Section 19, 20, 21
Tribunals and Commissions20 May 2026
Khodal Cotton Processing Pvt. Ltd. & Ors. Vs State Bank Of India
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2902
SARFAESI Act-Section 13, 13(2), 13(3), 13(3A), 14Security Interest (Enforcement) Rules 2002-Rule 8, Sub-Rule (1), Sub-Rule (2)
Tribunals and Commissions20 May 2026
Karur Vysya Bank Limited Vs M/s. Tanvi Enterprises & Anr.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2903
Limitation Act-Section 3, 5
Tribunals and Commissions20 May 2026
Orissa Minerals Development Company Limited Vs UCO Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2904
SARFAESI Act 2002Companies Act, 1956DRAT Procedure Rules, 1994-Rule 12
Tribunals and Commissions20 May 2026
M/s. Dhanvridhi Commercial Pvt. Ltd. Vs The Authorized Officer & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2905
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 17
Tribunals and Commissions20 May 2026
Axis Bank Limited Vs M/s. D.S. Enterprise & Anr.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2906
SARFAESI Act, 2002-Section 13 (2), 13 (4)
Tribunals and Commissions20 May 2026
Punjab National Bank Vs M/s Extol Education Society & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2907
Securitization and Reconstruction of Financial Asset and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4), 13(8), 14, 14(3), 18, 31(i), 7(6)Security Interest (Enforcement) Rules, 2002-Rule 8(1), 8(2), 8(5), 8(6), 8(7), 9(1)
Tribunals and Commissions20 May 2026Dismissed
M/s. I. Dreams & Anr. Vs Punjab National Bank
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2855
Tribunals and Commissions19 May 2026
Omkara Assets Reconstruction Pvt. Ltd. Vs Earth Developers
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2914
Tribunals and Commissions19 May 2026
Y. Bhaskar Vs The Authorised Officer Union Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2864
SARFAESI Act, 2002-Section 13, 13(4), 14, 17, 17(1), 18Security Interest (Enforcement) Rules 2002-Rule 8 (1)Limitation Act, 1963-Section 14, 14(1), 14(3), 4 to 24
Tribunals and Commissions19 May 2026
P. Mageshkumar & Anr. Vs Chief Manager/Authorised Officer, Bank Of Baroda & Anr.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2861
SARFAESI Act-Section 18, 13, 13(4), 17, 34, 35Code of Civil Procedure-Section 9
Tribunals and Commissions18 May 2026
M/s Amit Packers Vs State Bank Of India
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3045
SARFAESI Act-Section 14RDB ActCPC
Tribunals and Commissions18 May 2026
M/s Mohari Apparels India Ltd. & Ors. Vs. Punjab National Bank & Anr.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3046
Tribunals and Commissions15 May 2026
Shri Gautam Govindlal Shah Vs Bank Of Baroda
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3051
Recovery of Debts Due to Banks and Financial Institutions Act, 1993-Section 20, 30, 26, 2(c)SARFAESI Act-Section 14, 17
Tribunals and Commissions15 May 2026
Punjab National Bank Vs Mr. Chetan Thakkar & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3052
Tribunals and Commissions15 May 2026Disposed of
Nisha Jaulania Vs Punjab National Bank
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3053
Tribunals and Commissions14 May 2026
Pegasus Assets Reconstruction Private Limited Vs Kalasimha Hospitals Private Limited & Anr.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3004
SARFAESI Act, 2002-Section 13(4), 14, 17