COURT ARCHIVE

Debts Recovery Appellate Tribunal judgments, 2026

690 judgments · page 20 of 35

Tribunals and Commissions04 Jun 2026Dismissed

Smt. S. Uma Vs The Authorised Officer, Bank of Baroda & Anr.

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1101

SARFAESI Act, 2002-Section 13(2), 13(3A), 13(4), 13(8), 14, 18Security Interest (Enforcement) Rules, 2002-Rule 8(5), 8(6), 8(7), 9(1)Banking Regulation Act, 1949

Tribunals and Commissions04 Jun 2026Dismissed

M/s Vaishnavi Structures Pvt. Ltd. Vs Bank Of Baroda & Anr.

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1102

SARFAESI Act-Section 18, 13(2), 13(4), 14SIE Rules, 2002-Rule 8(2)

Tribunals and Commissions03 Jun 2026

Devender Kaur & Anr. Vs Punjab And Sind Bank & Ors.

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1112

Tribunals and Commissions03 Jun 2026

Reliance Asset Reconstruction Company Limited Vs Asha Bhasin & Ors.

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1113

Tribunals and Commissions03 Jun 2026

Sunita Devi Vs Authorised Officer, Satin Housing Finance Limited

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1114

SARFAESI Act

Tribunals and Commissions03 Jun 2026

Bank Of Baroda Vs Bina Mathur

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1115

Tribunals and Commissions03 Jun 2026

Mahindra Kumar Sharma Vs Bank of Baroda & Anr.

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1116

Limitation Act, 1963-Section 5, Article 120, 121

Tribunals and Commissions03 Jun 2026

M/s Peaks Auto Private Limited Vs Jammu And Kashmir Bank Limited

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1117

Tribunals and Commissions03 Jun 2026

Hero Fincorp Limited Vs M/s Sant Namdev Education Society

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1118

SARFAESI Act-Section 17 (6)

Tribunals and Commissions03 Jun 2026Allowed

Mrs. B. Tharani & Ors. Vs PNB Housing Finance Ltd.

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1119

Tribunals and Commissions02 Jun 2026

Sway Techno Solutions Private Limited & Ors. Vs State Bank Of India

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1134

Recovery Debts and Bankruptcy Act, 1993-Section 19(5)(i), 19(5), 19, sub-section (6), sub-section (8)Consumer Protection Act, 1986-Section 13, 13(2)(a), sub-sections (1) and (2) of Section 13Commercial Courts Act

Tribunals and Commissions02 Jun 2026

Rahmat Vs Indian Bank (Allahabad Bank) & Ors.

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1135

SARFAESI Act-Section 17, 13(2), 13(4)Limitation Act-Section 5

Tribunals and Commissions02 Jun 2026

Bank Of Baroda Vs M/s Sai Collection & Anr.

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1136

RDB Act

Tribunals and Commissions02 Jun 2026

Sh.K.K.Kumar & Ors. Vs State Bank Of India & Ors.

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1137

RDB Act, 1993-Section 19(5)(i)

Tribunals and Commissions02 Jun 2026

Bank of Baroda Vs M/s Shiva Enterprises & Anr.

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1138

RDB Act

Tribunals and Commissions02 Jun 2026

Purnima Vs DCB Bank Limited & Ors.

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1139

SARFAESI Act-Section 17Limitation Act, 1963-Section 5, 14

Tribunals and Commissions02 Jun 2026

Export-Import Bank of India Vs Videocon Hydrocarbon Holding Limited

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1140

Tribunals and Commissions02 Jun 2026Dismissed

M/s. Karnataka State Financial Corporation Vs M/s. Diamond & Gem Development Corporation

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1141

Tribunals and Commissions02 Jun 2026Allowed

M/s. Periyar Mud Crab Hatchery Vs The Authorized Officer, State Bank Of India

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1142

SARFAESI Act-Section 31(i)Security Interest (Enforcement) Rules, 2002-Rule 8(6)

Tribunals and Commissions01 Jun 2026

Bank of Baroda (Erstwhile Dena Bank) Vs Thirmax Enterprises Limited & Ors.

Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1329

PMLACGST Act-Section 13, 37, 39, 143(1)CGST Rules-Rule 45, 59, 61