Tribunals and Commissions01 Jun 2026
Sanidhya Garg & Anr. Vs State Bank Of India
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1330
Income Tax Act, 1961-Rules 73 and 83 of the Second ScheduleRDB Act 1993-Section 30, 25 and 28
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2026
690 judgments · page 21 of 35
Tribunals and Commissions01 Jun 2026
Sh. Rakesh Kumar Srivastava Vs Edelweiss Asset Reconstruction Private Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1331
RDB Act, 1993-Section 19(5)(i)
Tribunals and Commissions01 Jun 2026
Ruchi Garg & Anr. Vs State Bank Of India
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1332
RDB Act, 1993-Section 30, 30-A
Tribunals and Commissions01 Jun 2026
M/s Doon Valley Rice Limited Vs State Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1333
SARFAESI Act-Section 21
Tribunals and Commissions01 Jun 2026
S.K. Verma (HUF) Through Its Karta Vs Central Bank Of India & Anr.
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1334
SARFAESI Act
Tribunals and Commissions01 Jun 2026Disposed of
The Authorized Officer, Cholamandalam Investment And Finance Company Ltd. Vs S. Marimuthu
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1344
Tribunals and Commissions29 May 2026
Mahua Co-operative Cold Storage Ltd. Vs National Co operative Development Corporation
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3018
RDB Act-Section 19, 19(5)(i), 19(6), 19(8)Consumer Protection Act, 1986-Section 13, 13(2)(a)Commercial Courts Act
Tribunals and Commissions29 May 2026
Indusind Bank Limited Vs Sanjeev Dang & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3019
SARFAESI Act, 2002-Section 13(2), 13(3A), 13(4)Security Interest (Enforcement) Rules, 2002
Tribunals and Commissions29 May 2026
Oriental Bank Of Commerce Vs Subhash Chand
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3020
SARFAESI Act-Section 17(3), 13, 13(4)
Tribunals and Commissions29 May 2026
IIFL Home Finance Limited Vs Umesh Chandra Jain & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3021
DRAT (Procedure) Rules, 1994-Rule 22
Tribunals and Commissions29 May 2026
Punjab National Bank Vs Rakesh Kumar Gupta & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3022
Tribunals and Commissions29 May 2026
India SME Asset Reconstruction Company Limited Vs Girivar Hotel and Resorts Private Limited
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3023
Securitization Act
Tribunals and Commissions29 May 2026
Anita Mahapatra & Anr. Vs Bank Of Baroda & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3024
SARFAESI Act
Tribunals and Commissions29 May 2026
PNB Housing Finance Limited Vs Saurabh Chawla & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3025
Tribunals and Commissions29 May 2026
M/s ACME Paper Ltd. Vs Prabhat Kumar Mohiley & Anr.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3026
Recovery of Debts and Bankruptcy Act, 1993-Section 20, 30, 21Income Tax Act, 1961-Second Schedule, Rule 52, 53, 60, 61, 11, 87Indian Contract Act, 1872-Section 128
Tribunals and Commissions27 May 2026
Siddharth Computer International Vs State Bank Of India
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3029
Tribunals and Commissions27 May 2026
J.C. Flowers Assets Reconstruction Private Limited Vs Mr. Amit Jain & Anr.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3030
SARFAESI Act, 2002
Tribunals and Commissions27 May 2026
Indian Bank Muzaffarpur Branch Vs M/s Gurudeo Kripa Engineering Orginazation & Anr.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3031
Securitization and Reconstruction of financial Assets and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(4), 13(8), 14Security Interest (Enforcement) Rules 2002-Rule 8(1), 8(2)Code of Civil Procedure-Order V Rule 19-A
Tribunals and Commissions27 May 2026
Munni Pandey Vs Chairman, Allahabad Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3032
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(4), 13(8)Security Interest (Enforcement) Rules, 2002-Rule 3, 8(1), 8(5), 8(6), 9(1), 9(2), 9(3), 9(4)
Tribunals and Commissions27 May 2026
M/s.Bank of Baroda & Anr. Vs S.Sundarapandian & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2863
SARFAESI Act, 2002-Section 13(4)SIE Rules, 2002-Rule 8(6), 9(1)