Tribunals and Commissions14 May 2026
Au Small Finance Bank Limited & Anr. Vs Deepak Mehta & Anr.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3005
Limitation Act, 1963-Section 5, 3SARFAESI
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2026
690 judgments · page 23 of 35
Tribunals and Commissions13 May 2026
Priti Mitra Vs Punjab National Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3009
SARFAESI Act, 2002-Section 17, 14, 13(2)Transfer of Property Act, 1882-Section 53A, 54, 55Registration Act, 1908-Section 17, 49
Tribunals and Commissions13 May 2026
Denzong Trading Company Private Limited & Anr. Vs Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3010
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 17, 13(2), 13(4), 14
Tribunals and Commissions13 May 2026
Indian Bank (Erstwhile Allahabad Bank) Vs M/s Aloki Hospital Pvt. Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3011
Securitization and Reconstruction of Financial Asset and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(4), 14Security Interest (Enforcement) Rules, 2002-Rule 9(3), 9(4)
Tribunals and Commissions13 May 2026
Bank Of India Vs M/s Famica Press Industries Pvt. Ltd.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 3017
Indian Penal Code-Section 420, 409, 120(B)Code of Criminal Procedure-Section 438(2)
Tribunals and Commissions13 May 2026
M/s. ITG Energy Ltd & Ors. Vs CSB Bank Ltd & Anr.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2866
SARFAESI Act, 2002-Section 13(2), 13(4), 26-DSIE Rules, 2002-Rule 2(a), 8, 8(5), 8(6)
Tribunals and Commissions12 May 2026
M/s. Pat International & Ors. Vs Indian Overseas Bank & Anr.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2921
C.P.C.-Order I Rule 10
Tribunals and Commissions12 May 2026
Adison Granito Pvt. Ltd. & Ors. Vs Bank Of Baroda & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2922
SARFAESI Act-Section 18, 17, 13(2), 13(4)Contract Act, 1872-Section 171
Tribunals and Commissions12 May 2026
Surinder K. Mahajan Vs The Hindu Urban Co-operative Bank Ltd. & Anr.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2923
DRAT (Procedure) Rules, 1994-Rule 6(4)SARFAESI Act, 2002-Section 13(2), 13(4), 17, 17(6), 18, 18(1)Security Interest (Enforcement) Rules, 2002-Rule 13, 13(2), 13(2)(b), 13(2)(e)
Tribunals and Commissions12 May 2026
Vinod Kumar Aggarwal Vs Himachal Pradesh Financial Corporation & Anr.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2924
Tribunals and Commissions12 May 2026
IDFC First Bank Limited Vs Debt Recovery Tribunal-III, Chandigarh (Through Register)
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2925
Tribunals and Commissions12 May 2026
M/s Jonson Rubber Industries Limited & Ors. Vs Punjab & Sind Bank & Anr.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2926
Tribunals and Commissions12 May 2026
Seema Dhanda Vs Indian Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2927
BNSS-Section 379, 215CrPC, 1973-Section 340, 195
Tribunals and Commissions12 May 2026
Parveen Dalal Vs DCB Bank Limited
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2928
Tribunals and Commissions12 May 2026
Assets Care Reconstruction Enterprises Limited Vs Rekha Saxena & Anr.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2929
Tribunals and Commissions12 May 2026
Sh. Vinod Kumar Vs Himachal Pradesh Financial Corporation & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2930
Tribunals and Commissions12 May 2026
M/s RSM Resorts & Ors. Vs State Bank of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2931
Tribunals and Commissions12 May 2026
Asset Care & Reconstruction Enterprises Limited (ACRE) Vs Rekha Saxena & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2932
Tribunals and Commissions11 May 2026
HDFC Bank Ltd. Vs Smt. M. K. Vishnupriya & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2940
Recovery of Debts Due to Banks and Financial Institutions Act, 1993-Section 20, 19, 2(g)Securities Contracts (Regulation) Act, 1956-Section 2(da)
Tribunals and Commissions11 May 2026
M/s Gelind Tech Consultants Vs The Authorised Officer, City Union Bank Ltd.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2860
SARFAESI Act, 2002-Section 18, 13(2), 13(4), 14, 14 (1) proviso, clauses (i) to (ix)