Tribunals and Commissions16 Jun 2026Dismissed
M. Padma Sree Vs The State Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1153
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2026
690 judgments · page 19 of 35
Tribunals and Commissions16 Jun 2026Dismissed
M/s. K.K. Press Tools and Components Private Limited & Ors. Vs The Authorized Officer, Indian Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1154
Tribunals and Commissions15 Jun 2026
Dhanalaxmi Traders & Ors. Vs Indian Bank
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1159
SARFAESI Act-Section 14, 13(8)
Tribunals and Commissions12 Jun 2026
Mr. M.S. Suburaman Vs The Authorized Officer & Ors.
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1170
SARFAESI Act, 2002-Section 13(2), 13(4), 14, 14(1)SIE Rules, 2002-Rules 8(5), 8(6), 9(1)
Tribunals and Commissions12 Jun 2026Dismissed
M/s A & A International Trading Pvt. Ltd. Vs The Authorised Officer, Indian Overseas Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1171
Tribunals and Commissions11 Jun 2026
pdfdrat28
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1459
SARFAESI Act-Section 18, 14, 13(2)
Tribunals and Commissions11 Jun 2026Dismissed
The Malleswaram Cooperative Bank Limited & Anr. Vs Umme Khair & Ors.
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1176
SARFAESI Act-Section 14
Tribunals and Commissions11 Jun 2026Dismissed
The Malleswaram Cooperative Bank Limited & Anr. Vs Umme Khair & Ors.
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1177
SARFAESI Act-Section 14
Tribunals and Commissions10 Jun 2026Dismissed
Golden Gate Properties Limited Vs JM Financial Asset Reconstruction Company Limited
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1190
RDB Act, 1993-Section 2(b), 19, 19(5)(i), 19(22), 19(25)(1), 20, 20(3), 22(1), 24, 25 to 28, 29, 30, 30(1), Chapter VLimitation Act, 1963-Section 5, 29(2)CPC-Order 5 Rule 1, 8 Rule 1, 8 Rule 9, 8 Rule 10
Tribunals and Commissions05 Jun 2026
Rashid Malik Vs Piramal Capital &Housing Finance Corporation & Anr.
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1380
Tribunals and Commissions05 Jun 2026
M/s Gandhi Electricals and Electronics & Ors. Vs Deutsche Bank AG
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1381
RDB Act-Section 19(5)(i)Consumer Protection Act, 1986-Section 13, 13(1), 13(2), 13(2)(a)Commercial Courts Act
Tribunals and Commissions04 Jun 2026Dismissed
Bank of Maharashtra Vs M/s Kamdar Plastic & Ors.
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1312
Insolvency and Bankruptcy Code, 2016-Section 96Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 18Civil Procedure Code-Order 8 Rule 3, 4 and 5, Section 141, IX
Tribunals and Commissions04 Jun 2026
State Bank Of India Vs KDP Infrastructure
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1093
SARFAESI
Tribunals and Commissions04 Jun 2026
Jitender Arora Vs Truhome Finance Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1094
Tribunals and Commissions04 Jun 2026
HDB Financial Limited Vs Abhimanyu Sharma
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1095
SARFAESI Act-Section 26-D, 13(2), Chapter III
Tribunals and Commissions04 Jun 2026
Mrs. Rishu Chaudhary Vs Indian Overseas Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1096
SARFAESI Act-Section 14, 13(4)
Tribunals and Commissions04 Jun 2026
Shri Ramji Lal Sharma Vs Indian Overseas Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1097
CPC-Order VII Rule 11, I Rule 10
Tribunals and Commissions04 Jun 2026
Simmi Malhotra Vs Cholamandalam Investment Finance Company Limited
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1098
SARFAESI Act-Section 13(4)
Tribunals and Commissions04 Jun 2026
Dr. Yashwant Singh & Anr. Vs M/s Encore Assets Reconstruction Company Private Limited
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1099
Tribunals and Commissions04 Jun 2026
State Bank Of India Vs Mr. Amitabh Sharam & Ors.
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1100