COURT ARCHIVE

Debts Recovery Appellate Tribunal judgments, 2026

690 judgments · page 17 of 35

Tribunals and Commissions02 Jul 2026

Vikram Singh Rathore & Anr. Vs Mentor Home Loans Indian Limited

Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1762

SARFAESI Act-Section 13(2), 13(4)

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Tribunals and Commissions02 Jul 2026

Bhartia Industrial Ltd. (now BCH Electric Ltd.) Vs Kotak Mahindra Bank Ltd. & Ors.

Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1763

Recovery of Debts Due to Banks and Financial Institutions Act, 1993-Section 20

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Tribunals and Commissions02 Jul 2026

Canara Bank Vs Neelama Pandey & Anr.

Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1764

Securitization and Reconstruction of Financial Asset and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(4)CPC-Order 41 Rule 27, XLI Rule 27

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Tribunals and Commissions02 Jul 2026

Allahabad Bank Vs Sugan Malviya & Ors.

Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1784

Security Interest (Enforcement) Rules, 2002-Rule 8(6), 9(1)

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Tribunals and Commissions02 Jul 2026Appeal disposed

Mohammed Muhibuullah A Vs Cholamandalam Investment And Finance Company Limited

Debts Recovery Appellate Tribunal

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Tribunals and Commissions01 Jul 2026

The Authorised Officer, AU Small Finance Bank Limited & Anr. Vs Agarwal Pipe and Fittings & Ors.

Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1770

Securitisation and Reconstruction of Financial Assets & Enforcement of Security Interest Act, 2002-Section 13(2), 13(3-A), 14, 17Recovery of Debts and Bankruptcy Act, 1993-Section 22(2)(e)Debts Recovery Tribunal (Procedure) Rules, 1993-Rule 5-A

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Tribunals and Commissions01 Jul 2026

HDFC Bank Limited Vs Shree Syam Tech India (Private) Limited & Ors.

Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1771

Recovery of Debts And Bankruptcy Act, 1993-Section 19

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Tribunals and Commissions01 Jul 2026

Nikhil Poddar Vs Punjab National Bank

Debts Recovery Appellate Tribunal · 2023 INSC 902

RDB Act 1993-Section 19(5)(i), 19, sub-section (6), sub-section (8)DRT (Procedure) Rules, 1993-Rule 12(7)Consumer Protection Act, 1986-Section 13, 13(2)(a)

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Tribunals and Commissions01 Jul 2026