Tribunals and Commissions03 Jul 2026
Shakthi Imaging And Diagnostic Private Limited Vs Tata Capital Limited & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1831
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2026
690 judgments · page 16 of 35
Tribunals and Commissions03 Jul 2026
Amol Kashinath Gawade & Anr. Vs The Authorised Officer, Union Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1832
Security Interest (Enforcement) Rules, 2002SARFAESI Act-Section 17, 17(1)
Tribunals and Commissions03 Jul 2026
Aditya Birla Finance Limited Vs Sh. Harvinder Singh & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1833
Tribunals and Commissions03 Jul 2026
Ms. Archna Deo Vs HDFC Bank Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1747
Tribunals and Commissions03 Jul 2026
Manoj Kumar Aggarwal & Anr. Vs Anand Rathi Global Finance Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1748
Indian Contract Act-Section 62
Tribunals and Commissions03 Jul 2026
Pawan Kumar Vs Karnataka Bank Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1749
SARFAESI Act
Tribunals and Commissions03 Jul 2026
Santosh Kishore Deo Vs Karnataka Bank Limited & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1750
SARFAESI Act
Tribunals and Commissions03 Jul 2026
Satpal Singh & Anr. Vs Karnataka Bank Limited & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1751
SARFAESI Act
Tribunals and Commissions03 Jul 2026
Smt. Renuka G. Sannaik & Anr. Vs Karnataka Bank Limited & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1752
SARFAESI Act
Tribunals and Commissions03 Jul 2026
Smt. Sunita Devi Vs Karnataka Bank Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1753
SARFAESI Act
Tribunals and Commissions03 Jul 2026
Smt. Saroj Bajpai Vs Karnataka Bank Limited & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1754
SARFAESI Act
Tribunals and Commissions03 Jul 2026
Hari Om Handlooms Vs Edelweiss Asset Reconstruction Company Limited
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1755
SARFAESI Act
Tribunals and Commissions03 Jul 2026
Naresh Kumar Jangid & Anr. Vs Karnataka Bank Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1756
SARFAESI Act
Tribunals and Commissions03 Jul 2026
Tata Capital Financial Services Limited Vs Tirupati Coatings Private Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1757
Arbitration and Conciliation Act, 2016-Section 17Recovery of Debts and Bankruptcy Act, 1993-Section 2 (h)
Tribunals and Commissions03 Jul 2026
Vikram Omprakash Damani Vs HDFC Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1782
RDB Act, 1993-Section 19
Tribunals and Commissions03 Jul 2026Dismissed
Saurabh Garg Vs Bank of Baroda
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1783
SARFAESI Act-Section 13(4)
Tribunals and Commissions02 Jul 2026
Mrs Shila Gupta & Anr. Vs Axis Bank Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1758
SARFAESI Act, 2002-Section 14
Tribunals and Commissions02 Jul 2026
Union Bank Of India, Krishna Nagar AB Branch Vs Smt. Uppalapati Anusha Esha & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1759
SARFAESI Act, 2002-Section 14, 17Transfer of Property Act, 1882-Section 53A, 54, 55Powers of Attorney Act, 1882-Section 1-A, 2
Tribunals and Commissions02 Jul 2026
M. Sriddhar Raj Vs Indian Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1760
SARFAESI Act, 2002-Section 13(2), 14Security Interest (Enforcement) Rules, 2002-Rule 8(1), 8(2)
Tribunals and Commissions02 Jul 2026
Limber Infrastructure Solution Private Limited Vs National Asset Reconstruction Company Limited (NARCL)
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1761
Recovery of Debts And Bankruptcy Act, 1993-Chapter 4, Section 19(5)(i)Debts Recovery Tribunals and Debts Recovery Appellate Tribunals Electronic Filing Rules, 2020-Rule 2(e)