Tribunals and Commissions19 Mar 2026Disposed of
Mrs. Padma R & Anr. Vs The Authorised Officer, Union Bank Of India
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2811
SARFAESI Act-Section 14
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2026
690 judgments · page 30 of 35
Tribunals and Commissions17 Mar 2026Dismissed
M/s. Majestic Distributors & Ors. Vs RBL Bank Limited & Anr.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2812
Tribunals and Commissions16 Mar 2026Dismissed
M/s V.B. Angadi & Sons Vs The Authorised Officer & Anr.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2867
Tribunals and Commissions13 Mar 2026
K.R.Shajan Joseph & Anr. Vs Indian Overseas Bank & Ors.
Debts Recovery Appellate Tribunal · 2024 INSC 565
SARFAESI Act, 2002-Section 13(2), 13(3A), 13(4), 14SIE Rules, 2002-Rule 8(6), 9(1), 9(2), 9(3), 9(4)Wealth Tax Act
Tribunals and Commissions12 Mar 2026
The Authorised Officer, Canara Bank & Anr. Vs M/a. Lotus Gardens Private Limited
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2868
Tribunals and Commissions11 Mar 2026
R. Suresh Babu Vs Indian Overseas Bank
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2852
Tribunals and Commissions11 Mar 2026
Smt. Lilawati Sharma & Anr. Vs Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2853
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 14, 13(3-A), 17
Tribunals and Commissions10 Mar 2026
Bank Of Baroda Vs M/s Maa Ispat Autocast Pvt. Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2857
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(4)Rules, 2002-Rule 6(2), 8(5), 8(6), 9(2), Appendix II-A, Appendix IV-A
Tribunals and Commissions10 Mar 2026Disposed of
Praveen Vs Indian Bank
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2870
Tribunals and Commissions09 Mar 2026
G. Immanuel Jayakumar & Anr. Vs Indian Overseas Bank
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2869
SARFAESI Act-Section 17Limitation Act-Section 5
Tribunals and Commissions06 Mar 2026
Canbank Factors Ltd. Vs Mr. Sarath Kakumanu
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2833
SARFAESI Act, 2002-Section 18, 31(i), 13(2)
Tribunals and Commissions05 Mar 2026
The Authorized Officer, M/s. Jana Small Finance Bank Limited Vs Mrs. S.Lavanya
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2829
Tribunals and Commissions05 Mar 2026
M/s. Asian Genco PTE Ltd. Vs Punjab National Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2830
Tribunals and Commissions04 Mar 2026
Pridhvi Asset Reconstruction And Securitization Company Ltd. Vs M/s Khwaja Exports Pvt. Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2835
SARFAESI Act, 2002-Sections 13(2), 13(4), 13(13)Transfer of Property Act-Section 65 A
Tribunals and Commissions04 Mar 2026
Pridhvi Asset Reconstruction And Securitization Company Ltd. Vs M/s Khwaja Exports Pvt. Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2836
SARFAESI Act, 2002-Section 13(4), 13(13)
Tribunals and Commissions04 Mar 2026
Mrs. R. Bhuvaneshwari Vs M/s. Canara Bank & Anr.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2834
Tribunals and Commissions04 Mar 2026Disposed of
Mrs. R. Bhuvaneshwari & Anr. Vs M/s. Canara Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2821
Tribunals and Commissions03 Mar 2026
Mrs R. Mythili Vs State Bank Of India & Anr.
Debts Recovery Appellate Tribunal · (2026) 03 DRAT CK 2814
Income Tax Act, 1961-Rule 57 of the II Schedule
Tribunals and Commissions27 Feb 2026Dismissed
G. Janarthanan Vs The Authorised Officer, City Union Bank Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3358
Tribunals and Commissions27 Feb 2026
AU Small Finance Bank Ltd. Vs M/s Johri Sons & Ors.
Debts Recovery Appellate Tribunal · (2026) 02 DRAT CK 3337
Securitization and Reconstruction of Financial Asset and Enforcement of Security Interest Act, 2002-Section 2(zf), 13(2), 13(4), 13(8), 14, 17, 18, 31Transfer of Property Act-Section 58(F)