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Judgment
5 paragraphs · 72 words
The Learned Counsel for the Applicants would submit that he has got instructions to withdraw the present appeal as the matter has been settled between the parties.
He would further submit that the NOC has also been issued by the Respondent Bank.
The Learned Counsel for the Applicants files pursis which is taken on record.
Regular Appeal Diary No. 17/2026 is dismissed as withdrawn.
All pending I.As., if any, stand dismissed accordingly.
