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Judgment
6 paragraphs · 76 words
Present as under:
Mr. Rajesh Nagory, i/b M/s Solomon & Co., Counsel for the Applicant/Appellant.
Mr. Rishabh Shah along with Mr. Mithilesh Kore, Counsel for Respondent Nos. 1, 2, 3, 4, 7, 10, 11, 12 & 13.
No representation for the other Respondents despite repeated calls.
It seems that the Appellant is not keen on prosecuting the matter hence, Regular Appeal No. 63/2023 is dismissed for non-prosecution.
All pending I.As. , if any , stand dismissed.