COURT ARCHIVE

Chhattisgarh High Court judgments

15,975 judgments · page 9 of 799

High Courts10 Sept 2026Allowed

Ranjit Rajendra Gholap Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 1956

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 84, 351Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)Bharatiya Nyaya Sanhita-Section 269, 209

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High Courts10 Sept 2026Allowed

Kuldeep Singh Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 1964

Bhartiya Narik Suraksha Sanhita, 2023-Section 483, 84, 351Narcotic Drugs and Psychotropic Substances Act, 1985-Section 22(B)Bharatiya Nyaya Sanhita-Section 269, 209

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High Courts10 Sept 2026Dismissed

Jatin Asi Yadav Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 1963

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 318(4), 317(4), 111 and 61(2)

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High Courts10 Sept 2026

Nelson Lovett Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 09 CHH CK 1962

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High Courts10 Sept 2026

M/s Derolion Solvent Product Ltd. Vs The Commissioner Of Commercial Tax & Ors.

Chhattisgarh High Court · (2026) 09 CHH CK 1961

Constitution of India-Article 226Chhattisgarh Commercial Tax Act, 1994-Section 28Vanijyik Kar Adhiniyam, 1994-Section 61

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High Courts10 Sept 2026Allowed

Mamta Bai Dhruw & Anr. Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 1960

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 194, 84, 351Bhartiya Nyaya Sanhita-Sections 108, 3(5), 269, 209

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High Courts10 Sept 2026

Ashutosh Verma Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 1972

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 482BNS-Sections 326(f), 326(g), 238(k), 61(1), 3(5)

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High Courts10 Sept 2026

Smt. Laxmi Yadav & Ors. Vs Sunil Kumar Agrawal & Ors.

Chhattisgarh High Court · (2026) 09 CHH CK 1971

Motor Vehicles Act, 1988-Section 173

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High Courts10 Sept 2026

Smt. Sundari Bai Kaiwart & Ors. Vs Sagar Narang & Anr.

Chhattisgarh High Court · (2026) 09 CHH CK 1970

Limitation Act-Section 5Motor Vehicles Act, 1988-Section 173

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High Courts10 Sept 2026

Bharat Yadav Vs State Of Chhattisgarh Through Station House Officer, Police Station Sitapur, District Sarguja Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 1969

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 482BNS-Section 108, 3 (5)

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High Courts09 Sept 2026Partially allowed

Bhanu & Anr Vs Kumari Amrila Bai & Ors

Chhattisgarh High Court · 2026:CGHC:39586

Constitution of India-Article 227Code of Civil Procedure, 1908-Order XIV Rule 3, 5

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High Courts09 Sept 2026Dismissed

Rahul Sopanrao Hingankar Vs Union Of India & Ors

Chhattisgarh High Court · 2026:CGHC:39424

Constitution of India-Article 226, 227Central Reserve Police Force Act, 1949-Section 11(1)Central Reserve Police Force Rules, 1955-Section 27

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High Courts09 Sept 2026Dismissed

Mohan Lal Sahu & Ors Vs State Of Chhattisgarh & Ors

Chhattisgarh High Court · 2026:CGHC:39437

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High Courts09 Sept 2026Allowed

Ranjeet Singh Vs Chhattisgarh State Information Commission & Ors

Chhattisgarh High Court · 2026:CGHC:39504

Right to Information Act, 2005-Section 20

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High Courts09 Sept 2026Dismissed

Kritilata Bhendia & Anr Vs State Of Chhattisgarh & Ors

Chhattisgarh High Court · 2026:CGHC:39435

Constitution of India-Article 226

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High Courts09 Sept 2026Partially allowed

Rajendra Singh Sisodiya & Anr Vs State Of Chhattisgarh

Chhattisgarh High Court · 2026:CGHC:39527

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 348, 351Code of Criminal Procedure, 1973-Section 311, 313, 164Chhattisgarh Protection of Depositors' Interest Act

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High Courts09 Sept 2026Dismissed