COURT ARCHIVE

Chhattisgarh High Court judgments, 2022

888 judgments · page 14 of 45

High Courts16 Sept 2022Dismissed

M/S Sourabh Fuels Vs Suresh Kumar Goyal

Chhattisgarh High Court · (2022) 09 CHH CK 0038

Constitution Of India, 1950 — Article 227Chhattisgarh Accommodation Control Act, 2011 — Section 2(a), 2(i), 12(2)Chhattisgarh Accommodation Control Act, 1961 — Section 2(a)
High Courts16 Sept 2022Allowed

Taukeeir Ahmed Khan Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 09 CHH CK 0030

Constitution Of India, 1950 — Article 19, 21Chhattisgarh Rajya Suraksha Adhiniyam, 1990 — Section 5, 5(b), 7, 8, 9, 10, 19Maharashtra Police Act, 1954 — Section 56, 56(1), 56(1)(a), 56(1)(b), 57, 58, 59, 59(a), 59(b)
High Courts14 Sept 2022Dismissed

Sadanand Shukla (Dead) Vs Lakshman Singh Thakur

Chhattisgarh High Court · (2022) 09 CHH CK 0037

Code Of Civil Procedure, 1908 — Section 96, 101, 102Chhattisgarh Public Trusts Act, 1951 — Section 4, 5, 5(2), 5(5), 6, 7, 8, 8(1), 12, 26Evidence Act, 1872 — Section 67
High Courts14 Sept 2022Dismissed

Baratkunwar Vs Dular Singh

Chhattisgarh High Court · (2022) 09 CHH CK 0036

Code Of Civil Procedure, 1908 — Section 11, 100Specific Relief Act, 1963 — Section 34
High Courts12 Sept 2022Allowed

Lalitabai Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 09 CHH CK 0027

Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161, 374(2), 437AEvidence Act, 1872 — Section 101, 103, 106
High Courts09 Sept 2022Dismissed

Anita Agrawal Vs N.K. Xaxa

Chhattisgarh High Court · (2022) 09 CHH CK 0018

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 3(b), 3(e), 26, 27, 28, 30(2)
High Courts09 Sept 2022Dismissed

Manoj Kumar Bairagi Vs Union Of India

Chhattisgarh High Court · (2022) 09 CHH CK 0017

Central Reserve Police Force Rules, 1955 — Rule 36Central Reserve Police Force Act, 1949 — Section 2(a), 8(3), 9, 10, 10M, 16, 16(2)Code Of Criminal Procedure, 1973 — Section 6, 9, 177, 178, 179, 374, 374(4), 397, 401