High Courts28 Apr 2014
Hiralal Vs State of C.G.
Chhattisgarh High Court · (2014) 3 CGLJ 575
Criminal Procedure Code, 1973 (CrPC) — Section 313, 398Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(i), 42, 50
COURT ARCHIVE
Chhattisgarh High Court judgments, 2014
560 judgments · page 18 of 28
High Courts28 Apr 2014
Bhagwati Power and Steel Ltd. Vs Commissioner, C. Ex. and Customs
Chhattisgarh High Court · (2015) 323 ELT 506
High Courts28 Apr 2014Partly Allowed
Mousu Vs State of C.G.
Chhattisgarh High Court · (2014) 3 CGLJ 313
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts26 Apr 2014
Nandkishore Pandey and Others Vs Union of India and Others
Chhattisgarh High Court · (2015) 1 CGLJ 120 : (2015) 1 MPJR 49
Civil Procedure Code, 1908 (CPC) — Section 100, 11, 141, 96Constitution of India, 1950 — Article 226, 227, 32Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 6, 7(i), 8
High Courts26 Apr 2014
Chamra Vs State of C.G.
Chhattisgarh High Court · (2014) 4 CGLJ 375
Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 326
High Courts26 Apr 2014
Pramila Bai Vs Tarabati
Chhattisgarh High Court · (2014) 4 CGLJ 134
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 114(e), 35, 79Madhya Pradesh Land Revenue Code, 1959 — Section 104, 105, 106, 107, 108
High Courts26 Apr 2014Dismissed
Andhra Pradesh Heavy Machinery and Engineering Limited Vs Industry Facilitation Council
Chhattisgarh High Court · AIR 2014 Chh 128
Arbitration and Conciliation Act, 1996 — Section 16, 2, 2(1)(d), 2(e), 34Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100, 96Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 4, 5, 6, 6(1), 6(2)
High Courts26 Apr 2014
Swastik Traders Vs Basant Kumar Mohta
Chhattisgarh High Court · (2014) 4 CGLJ 245 : (2014) 5 MPHT 8
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts26 Apr 2014
Pratima Ratre Vs State of C.G.
Chhattisgarh High Court · (2014) 3 CGLJ 529
Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 40
High Courts26 Apr 2014
Neerendra Kumar Vs Rishika
Chhattisgarh High Court · AIR 2014 Chh 157 : (2015) 1 BC 499 : (2014) 4 CGLJ 170 : (2014) 3 MPJR 1
Civil Procedure Code, 1908 (CPC) — Section 115, 155, 9Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 14, 17Transfer of Property Act, 1882 — Section 69, 69A
High Courts25 Apr 2014
Shaitan Mal Khatri Vs Milku
Chhattisgarh High Court · AIR 2014 Chh 143 : (2014) 3 CGLJ 116
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 12, Order 41 Rule 3A, Order 41 Rule 3A(2), Order 41 Rule 3A(3)Limitation Act, 1963 — Section 5
High Courts25 Apr 2014Allowed
Shashi Tiwari Vs State of C.G.
Chhattisgarh High Court · (2014) 4 CGLJ 112 : (2014) 3 MPHT 72
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(3), 438, 438(1), 438(2)
High Courts25 Apr 2014Dismissed
Vikas Vs The State of Chhattisgarh
Chhattisgarh High Court · (2014) 3 CGLJ 630 : (2014) CriLJ 2920 : (2014) 3 MPHT 104
Evidence Act, 1872 — Section 118
High Courts25 Apr 2014
Nandkishore Sahu Vs Pritam
Chhattisgarh High Court · (2014) 3 CGLJ 531
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Motor Vehicles Act, 1988 — Section 149, 149(2), 4, 5
High Courts23 Apr 2014Dismissed
Faguvaram Dewangan Vs Latelin Bai
Chhattisgarh High Court · (2014) 3 CGLJ 136
Motor Vehicles Act, 1988 — Section 128
High Courts22 Apr 2014Allowed
Smt. Geeta Singh Vs The State of Chhattisgarh and Others.
Chhattisgarh High Court · (2014) 3 MPHT 51
Constitution of India, 1950 — Article 14
High Courts22 Apr 2014
Shyam Advani Vs Ramesh Kumar Panjwani
Chhattisgarh High Court · (2014) 1 CG.L.R.W. 470 : (2014) 4 CGLJ 303
Civil Procedure Code, 1908 (CPC) - Section 100Delhi Rent Control Act, 1958 - Section 2(e)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12(1)(f) 13(1)(f) 2(b)
High Courts22 Apr 2014Allowed
Bhagwati Bai Vs State of C.G.
Chhattisgarh High Court · (2014) 3 CGLJ 273
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304-B, 34
High Courts22 Apr 2014Allowed
Shivkumar Sahu Vs Chhattisgarh State Electricity Distribution Company Ltd.
Chhattisgarh High Court · (2014) 3 CGLJ 257
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts17 Apr 2014
Tijau Ram Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CG.L.R.W. 427 : (2014) 4 CGLJ 393
Criminal Procedure Code, 1973 (CrPC) - Section 161 313 401Penal Code, 1860 (IPC) - Section 141 142 147 148 149