High Courts28 Jun 2012Dismissed
Guddu Alias Shivram Vs State of M.P.
Chhattisgarh High Court · (2012) 06 CHH CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 376, 376(2)(g), 450
COURT ARCHIVE
Chhattisgarh High Court judgments, 2012
700 judgments · page 15 of 35
High Courts28 Jun 2012Dismissed
Sanjay Rathore and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 4 MPHT 85
Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 95Constitution of India, 1950 — Article 14, 16
High Courts28 Jun 2012Allowed
State of Madhya Pradesh Now Chhattisgarh Vs Krishna Kaniva Paddy and Another
Chhattisgarh High Court · (2012) 4 MPJR 7
Constitution of India, 1950 — Article 227Forest Act, 1927 — Section 52, 52(5)
High Courts28 Jun 2012Dismissed
Abdul Azeez Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2012) 3 CGBCLJ 346
Chhattisgarh Agricultural Cattle Preservation (Amendment) Act, 2011 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Jun 2012
Ms Devi Iron Power Ltd and Another Vs Commissioner Central Excise Raipur and Another
Chhattisgarh High Court · (2012) 193 ECR 442
Central Excises and Salt Act, 1944 — Section 35FConstitution of India, 1950 — Article 226
High Courts27 Jun 2012Allowed
Netram Sahu Vs State of C.G.
Chhattisgarh High Court · (2012) 3 CGBCLJ 354 : (2012) 4 CGLJ 168
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(XII), 3(2)(V)
High Courts26 Jun 2012
Pooja Chamecha and Others Vs Manchit Rao Bhasker and Others
Chhattisgarh High Court · (2012) 3 CGBCLJ 541
Motor Vehicles Act, 1988 — Section 166
High Courts26 Jun 2012Dismissed
Divisional Railway Manager Vs Smt Leela Bai and others
Chhattisgarh High Court · (2012) 4 MPHT 59
Family Courts Act, 1984 — Section 19(1)Limitation Act, 1963 — Section 5
High Courts26 Jun 2012Allowed
Commissioner of C. Ex. and Cus., Raipur Vs National Cement Corporation
Chhattisgarh High Court · (2012) 286 ELT 21
Central Excises and Salt Act, 1944 — Section 35G
High Courts25 Jun 2012Dismissed
Bilaspur Niji Bus Malik Sangh Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 06 CHH CK 0052
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 117
High Courts25 Jun 2012Dismissed
Ram Bharos Chhapariya Vs Smt. Neeta Devi
Chhattisgarh High Court · (2012) 2 CG.L.R.W. 516 : (2012) 4 CGLJ 108
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8Limitation Act, 1963 — Section 5
High Courts25 Jun 2012Dismissed
Keerti Kumar Agrawal Vs Government of Chhattisgarh and Another
Chhattisgarh High Court · (2013) 2 SCT 638
Constitution of India, 1950 — Article 166, 166(1), 166(2), 229, 77(1)Contempt of Courts Act, 1971 — Section 2Income Tax Act, 1961 — Section 11, 255(4), 4(3)(i)
High Courts22 Jun 2012
Phagu Ram Vs State of C.G.
Chhattisgarh High Court · (2012) 3 CGBCLJ 536 : (2012) 4 CGLJ 97
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 376, 511
High Courts22 Jun 2012Allowed
Mohammed Iklakh Vs State of C.G.
Chhattisgarh High Court · (2012) 3 CG.L.R.W. 417 : (2012) 3 CGBCLJ 367 : (2012) 4 CGLJ 181
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts22 Jun 2012Dismissed
Lakhan Lal Vs State of C.G.
Chhattisgarh High Court · (2012) 3 CG.L.R.W. 84 : (2012) 3 CGBCLJ 523
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b), 41, 42, 42(1), 42(2)
High Courts22 Jun 2012Allowed
O.K. Rajagopalan and Another Vs State of C.G. and Another
Chhattisgarh High Court · (2012) 3 CGBCLJ 376
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 156(3), 409, 420, 467, 471
High Courts21 Jun 2012
Najiban Begam and Another Vs Umesh Yadav and Others
Chhattisgarh High Court · (2012) 5 MPHT 26
Motor Vehicles Act, 1988 — Section 166
High Courts21 Jun 2012
Sunhar Singh Dhruv Vs State of M.P.
Chhattisgarh High Court · (2012) 3 CGBCLJ 348 : (2012) 4 CGLJ 160
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts21 Jun 2012Dismissed
Chandan Singh Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 3 CGBCLJ 508
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts21 Jun 2012Dismissed
Heeraram Satnami Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 3 CGBCLJ 514
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302