High Courts08 Oct 2009
Ashok Kumar Ukey Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 1 MPJR 74
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Chhattisgarh High Court judgments, 2009
527 judgments · page 9 of 27
High Courts08 Oct 2009Dismissed
Kishore Kumar Sahu Vs Smt. Kusum Bai
Chhattisgarh High Court · (2010) 1 CGLJ 223
Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 13, 13(1), 13(1)(A)
High Courts07 Oct 2009Dismissed
Bed Kumari Vs Ramesh Kumar @ Umesh Kumar Sahu and Others
Chhattisgarh High Court · (2009) 4 CGLJ 13
Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts07 Oct 2009
D.P. Manhar Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 1 MPJR 72
Constitution of India, 1950 — Article 226
High Courts07 Oct 2009
M.S. Raghuvanshi Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 1 MPJR 43
Constitution of India, 1950 — Article 226
High Courts07 Oct 2009
R.S. Shrivastava Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2010) 1 MPJR 32
Constitution of India, 1950 — Article 226
High Courts07 Oct 2009
Vipin Bihari Das Vs Narendra Kumar and Others
Chhattisgarh High Court · (2010) 1 MPJR 26
Motor Vehicles Act, 1988 — Section 166
High Courts07 Oct 2009
Dayaldas Gangwani and Another Vs Smt. Shanti Shukla and Others
Chhattisgarh High Court · (2010) 1 MPJR 12
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14, Order 6 Rule 15, Order 6 Rule 15(1), Order 6 Rule 15(4), 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(4), 23Representation of the People Act, 1951 — Section 83(1)
High Courts07 Oct 2009Dismissed
Tigali and Another Vs Ramkumar Satnami and Others
Chhattisgarh High Court · (2010) 1 CGLJ 330
Motor Vehicles Act, 1988 — Section 166
High Courts07 Oct 2009
Daulat Ram Vs Saraswati Bai and Others
Chhattisgarh High Court · (2010) 1 CGLJ 289 : (2010) 1 MPJR 28
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts07 Oct 2009Dismissed
Mahjbeen Vs State of C.G. and Another
Chhattisgarh High Court · (2010) 1 CGLJ 363
Chhattisgarh Municipality Shiksha Karmi (Recruitment and Conditions of Service) Rules, 1998 — Rule 5, 5(4), 5(5)
High Courts07 Oct 2009Dismissed
Laxmi Sahu Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 5 MPHT 62 : (2010) 1 MPJR 78
Constitution of India, 1950 — Article 227
High Courts06 Oct 2009Dismissed
Laxman Das Vs Karunanidhi Nirala and Another
Chhattisgarh High Court · (2009) 4 CGLJ 9
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 401(3)Penal Code, 1860 (IPC) — Section 201, 302
High Courts06 Oct 2009
Purnima Chandrakar (Smt.) and Others Vs Murli Manohar and Others
Chhattisgarh High Court · (2010) 1 MPJR 23
Motor Vehicles Act, 1988 — Section 166
High Courts05 Oct 2009
Hem Kumar @ Omi Chandrawanshi and Another Vs Sanaulla Khan and Others
Chhattisgarh High Court · (2010) 1 MPJR 20
Motor Vehicles Act, 1988 — Section 166
High Courts05 Oct 2009Allowed
Jangli Ram and Others Vs State of C.G.
Chhattisgarh High Court · (2010) 1 CGLJ 303
Criminal Procedure Code, 1973 (CrPC) — Section 157, 313, 374(2)Evidence Act, 1872 — Section 105, 165Penal Code, 1860 (IPC) — Section 100, 101, 102, 104, 105
High Courts05 Oct 2009
Leelambar Singh Gond Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 1 MPJR 39
Constitution of India, 1950 — Article 136, 226, 227, 32Madhya Pradesh/Chhattisgarh (Work Charged and Contingency Paid Employees) Pension Rules, 1977 — Rule 2
High Courts25 Sept 2009
Satish Kumar Tandon Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2010) 1 MPJR 70
High Courts25 Sept 2009Allowed
H.K. Vaidhya Vs State of Chhattisgarh
Chhattisgarh High Court · (2011) 1 CG.L.R.W. 241
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Prevention of Corruption Act, 1988 — Section 11, 12, 13, 13(1)(d)(1), 13(2)
High Courts24 Sept 2009Dismissed
Shankarlal Vs Hiram gabel alias Hemlal and Others
Chhattisgarh High Court · (2009) 4 CGLJ 205
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 401(3)Penal Code, 1860 (IPC) — Section 302, 323, 34