High Courts17 Nov 2009Allowed
Smt. Durga Bai @ Rupwati Chouhan Vs Santosh Kumar Soni and Others
Chhattisgarh High Court · (2009) 4 CGLJ 236
Motor Vehicles Act, 1988 — Section 140, 163A, 166
COURT ARCHIVE
Chhattisgarh High Court judgments, 2009
527 judgments · page 6 of 27
High Courts17 Nov 2009Allowed
Rev. C. Carnilius Vs State of M.P. and Others
Chhattisgarh High Court · (2010) 2 CGLJ 5
Constitution of India, 1950 — Article 300(A)
High Courts16 Nov 2009Allowed
Richa Mishra Vs State of C.G. and Others
Chhattisgarh High Court · (2010) 1 CGLJ 437
Constitution of India, 1950 — Article 12, 14, 16, 309
High Courts16 Nov 2009Allowed
Farsuram Vs State of C.G.
Chhattisgarh High Court · (2010) 2 CGLJ 1
Penal Code, 1860 (IPC) — Section 376
High Courts13 Nov 2009Dismissed
Shivaram and Another Vs State of Chhhattisgarh
Chhattisgarh High Court · (2010) 2 CGLJ 16 : (2010) CriLJ 818
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 376(2)(g)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts13 Nov 2009
Zonal Chief Sahara and Others Vs Geeta Singh (Smt.)
Chhattisgarh High Court · (2009) 4 CGLJ 486 : (2010) 1 MPHT 58 : (2010) 3 MPJR 99
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Section 89, 9
High Courts13 Nov 2009Dismissed
Dhaneshwar Prasad Kashyap Vs State of C.G. and Others
Chhattisgarh High Court · (2009) 4 CGLJ 616
Constitution of India, 1950 — Article 14
High Courts13 Nov 2009Dismissed
Ashok Mathrani Vs Bastar Kshetriya Gramin Bank and Another
Chhattisgarh High Court · (2010) 3 CGLJ 281
Bastar Kshetriya Grameen Bank (Staff) Service Regulations, 1980 — Regulation 17, 18, 19, 30(1), 30(2)Contract Act, 1872 — Section 30, 73, 74
High Courts13 Nov 2009Allowed
Smt. Bharti Dhada and Another Vs Tapas @ Rampad Malik and Others
Chhattisgarh High Court · (2009) 4 CGLJ 225
Motor Vehicles Act, 1988 — Section 166
High Courts12 Nov 2009Dismissed
Smt. Hemangi R. Bhure Vs State of M.P. (Now C.G.) and Others
Chhattisgarh High Court · (2009) 4 CGLJ 223
High Courts12 Nov 2009Allowed
Sita Ram Vs State of C.G.
Chhattisgarh High Court · (2010) 1 CGLJ 447
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 300, 307, 324
High Courts10 Nov 2009
Ramdas Vs Ram Kumar and Others
Chhattisgarh High Court · (2009) 4 CGLJ 219
Penal Code, 1860 (IPC) — Section 147, 149, 302, 397, 401
High Courts10 Nov 2009Allowed
Dr. A.K. Singh Vs Indian Council of Agricultural Research and Others
Chhattisgarh High Court · (2009) 4 CGLJ 601
Central Civil Services (Revised Pay) Rules, 1997 — Rule 7Constitution of India, 1950 — Article 14, 16Contract Act, 1872 — Section 70
High Courts10 Nov 2009Allowed
Oriental Insurance Co. Ltd. Vs Hari Prasad Soni and Others
Chhattisgarh High Court · (2009) 4 CGLJ 58
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 242(3)Motor Vehicles Act, 1988 — Section 166, 173
High Courts09 Nov 2009Dismissed
State of M.P. (Now C.G.) Vs Samaru and Others
Chhattisgarh High Court · (2009) 4 CGLJ 595
Penal Code, 1860 (IPC) — Section 21, 34, 409, 467
High Courts07 Nov 2009Dismissed
Union Of India Vs HEG Ltd.
Chhattisgarh High Court · (2012) 275 ELT 316
Central Excise Rules, 1944 — Rule 57RCentral Excise Rules, 2002 — Rule 25Central Excises and Salt Act, 1944 — Section 11AC, 35G
High Courts06 Nov 2009Dismissed
KGN Mineral and Metal Private Ltd. Vs United Bank of India and Others
Chhattisgarh High Court · AIR 2010 Chh 33 : (2010) 4 BC 87 : (2010) 1 CGLJ 390
Constitution of India, 1950 — Article 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(13), 13(2), 13(3A), 13(4)
High Courts06 Nov 2009Dismissed
Ghanshyam Dewangan Vs State of Chhattisgarh and others
Chhattisgarh High Court · (2010) 1 CGLJ 421
High Courts06 Nov 2009Dismissed
Ghanshyam Dewangan Vs State of C.G. and Others
Chhattisgarh High Court · (2010) 1 CGLJ 421
Constitution of India, 1950 — Article 14
High Courts05 Nov 2009Allowed
Shiv Kumar Sahu Vs State of C.G. and Others
Chhattisgarh High Court · (2010) 1 CGLJ 418