High Courts13 Apr 2009Allowed
National Insurance Co. Ltd. Vs Miribai and Others
Chhattisgarh High Court · (2009) 2 CGLJ 402
Motor Vehicles Act, 1988 — Section 147(1), 166
COURT ARCHIVE
Chhattisgarh High Court judgments, 2009
527 judgments · page 22 of 27
High Courts13 Apr 2009Dismissed
Somdas Goswami Vs State of C.G.
Chhattisgarh High Court · (2009) 2 CGLJ 282
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 114, 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts13 Apr 2009Dismissed
Smt. Rukhmani Devi Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 04 CHH CK 0015
Constitution of India, 1950 — Article 309
High Courts11 Apr 2009Allowed
Dr. Rajesh Kumar Bakshi Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 3 MPHT 45
Prevention of Corruption Act, 1988 — Section 13, 7
High Courts10 Apr 2009Dismissed
Anand Prakash Ekka Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 2 MPHT 66
Constitution of India, 1950 — Article 226
High Courts10 Apr 2009Dismissed
Lafarge India Private Limited Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2009) 3 MPHT 26
Madhya Pradesh Land Revenue Code, 1959 — Section 145, 145(1), 146, 147, 44(1)(e)
High Courts09 Apr 2009Allowed
Mayaram Nishad Vs Jamuna Bai
Chhattisgarh High Court · (2009) 2 CGLJ 493 : (2009) 3 MPHT 37
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)
High Courts09 Apr 2009Dismissed
Mrs. Kamini Bharadwaj Vs Sri Sankara Education, President, Sri Sankara Education Society and Principal, Sri Sankara Vidyalaya
Chhattisgarh High Court · (2009) 04 CHH CK 0025
Constitution of India, 1950 — Article 12, 226
High Courts09 Apr 2009Allowed
Ramwati Bai and Others Vs Shivcharan and Others
Chhattisgarh High Court · (2009) 2 CGLJ 273
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts02 Apr 2009Allowed
Ganga Singroule Vs State of Chhattisgarh
Chhattisgarh High Court · (2009) 2 CGLJ 382 : (2009) CriLJ 3079
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts01 Apr 2009Allowed
Chairman-cum-Managing Director, SECL and Others Vs Naval Kishore Mishra and Another
Chhattisgarh High Court · (2009) 2 CGLJ 408 : (2010) 1 LLJ 729 : (2009) 4 MPHT 4
High Courts01 Apr 2009Dismissed
Hemlal Satnami Vs Ravikant Sahu and Others
Chhattisgarh High Court · (2009) 2 CGLJ 414
Motor Vehicles Act, 1988 — Section 166
High Courts31 Mar 2009
Vishal and Another Vs Derha
Chhattisgarh High Court · (2009) 2 CGLJ 320
Civil Procedure Code, 1908 (CPC) — Section 100, 54Hindu Succession Act, 1956 — Section 14, 15, 23, 6, 8
High Courts30 Mar 2009Allowed
Sidhartha Gautam Vs State of Chhattisgarh
Chhattisgarh High Court · (2009) 2 CGLJ 250 : (2009) CriLJ 3284
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts30 Mar 2009Allowed
Mukesh Singh @ Chhotu and Others Vs State of C.G.
Chhattisgarh High Court · (2009) 2 CGLJ 353
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts27 Mar 2009Dismissed
Chain Singh Pendre Vs State of C.G. and Others
Chhattisgarh High Court · (2009) 2 CGLJ 377
Constitution of India, 1950 — Article 136, 226, 227, 32
High Courts27 Mar 2009Allowed
Ku. Bode Kachh Vs Abdul Rehman and Another
Chhattisgarh High Court · (2009) 2 CGLJ 305
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4A
High Courts26 Mar 2009Allowed
Dhaneshri Bai and Others Vs Nasir Ali Alias Nasir Khan and Others
Chhattisgarh High Court · (2009) 2 CGLJ 211
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts26 Mar 2009
Chhattisgarh State Electricity Board and Another Vs Industrial Court and Another
Chhattisgarh High Court · (2009) 2 CGLJ 264
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 25, 25B, 25FMadhya Pradesh Industrial Relations Act, 1960 — Section 110, 25F, 25G, 31(3), 61
High Courts25 Mar 2009Allowed
Ashish Kumar Jha Vs State of C.G. and Another
Chhattisgarh High Court · (2009) 2 CGLJ 160
Constitution of India, 1950 — Article 14, 16