High Courts28 Jun 2007Allowed
Roop Kunwar Vs Roopnarayan
Chhattisgarh High Court · (2007) 3 CGLJ 76 : (2007) 3 MPHT 101
Specific Relief Act, 1963 — Section 16
COURT ARCHIVE
Chhattisgarh High Court judgments, 2007
346 judgments · page 8 of 18
High Courts27 Jun 2007Dismissed
Jagannath Prasad Sharma Vs State of C.G.
Chhattisgarh High Court · (2007) 3 CGLJ 323
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3(1)
High Courts26 Jun 2007Dismissed
Atul Singh Vs State of C.G.
Chhattisgarh High Court · (2007) 3 CGLJ 237
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 397, 401Penal Code, 1860 (IPC) — Section 120A, 120B, 302
High Courts25 Jun 2007Dismissed
Control Electronics India Vs State of C.G. and Others
Chhattisgarh High Court · (2007) 3 CGLJ 107
Chhattisgarh High Court Rules, 2005 — Rule 23Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Constitution of India, 1950 — Article 226
High Courts25 Jun 2007Allowed
Chandikeshwar Singh Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2007) 3 MPHT 106
Constitution of India, 1950 — Article 226, 227, 311Penal Code, 1860 (IPC) — Section 294, 383, 506
High Courts20 Jun 2007Allowed
Ku. Dipti Sahu Vs Kumbha Lal Sahu and Others
Chhattisgarh High Court · (2007) 3 CGLJ 401
Motor Vehicles Act, 1988 — Section 173
High Courts18 Jun 2007
Amrika Bai Rathore Vs Manmohan and Others
Chhattisgarh High Court · (2007) 06 CHH CK 0009
Constitution of India, 1950 — Article 227
High Courts13 Jun 2007
Dr. Kuber Das Tandon Vs State of C.G.
Chhattisgarh High Court · (2008) 1 CGLJ 535
Penal Code, 1860 (IPC) — Section 302
High Courts11 Jun 2007Allowed
Ramkumar Vs State of C.G.
Chhattisgarh High Court · (2007) 3 CGLJ 336
Penal Code, 1860 (IPC) — Section 376, 394
High Courts11 Jun 2007Dismissed
Fieldspares Sales and Services Vs Ashvini Kumar Thakur and Another
Chhattisgarh High Court · (2007) 3 CGLJ 99 : (2007) 3 MPHT 109
Employees Compensation Act, 1923 — Section 19, 22
High Courts11 Jun 2007Allowed
Santosh Sahu and Others Vs State of C.G.
Chhattisgarh High Court · (2007) 3 CGLJ 243
Penal Code, 1860 (IPC) — Section 376(2)
High Courts11 Jun 2007
State of C.G. Vs Chamru and Another
Chhattisgarh High Court · (2007) 3 CGLJ 250
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 47(1)Constitution of India, 1950 — Article 227Forest (Conservation) Act, 1980 — Section 2
High Courts24 May 2007Allowed
Motilal Vs State of C.G.
Chhattisgarh High Court · (2007) 2 CGLJ 449
Penal Code, 1860 (IPC) — Section 376, 498A
High Courts24 May 2007Allowed
Shailendra Kumar Jurri Vs State of C.G.
Chhattisgarh High Court · (2007) 2 CGLJ 524
Criminal Procedure Code, 1973 (CrPC) — Section 100, 165Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20C, 41, 41(1), 41(2), 42
High Courts24 May 2007
Dhanesh alias Konda Banjare Vs State of Chhattisgarh
Chhattisgarh High Court · (2007) 2 CGLJ 443 : (2007) CriLJ 3328
Penal Code, 1860 (IPC) — Section 375, 376, 511
High Courts24 May 2007
Mukesh Kumar Vs State of Chhattisgarh
Chhattisgarh High Court · (2007) 3 CGLJ 41 : (2007) 3 MPHT 18
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts22 May 2007Allowed
Ashok and Another Vs State of C.G.
Chhattisgarh High Court · (2007) 2 CGLJ 437
Penal Code, 1860 (IPC) — Section 323, 34, 376(2)
High Courts16 May 2007Dismissed
Amulya Sirdar @ Amulya Sardat Vs State of C.G.
Chhattisgarh High Court · (2007) 3 CGLJ 45
Penal Code, 1860 (IPC) — Section 376(2)
High Courts16 May 2007Allowed
Yadu Kumar Vs State of Chhattisgarh
Chhattisgarh High Court · (2007) CriminalCC 795
Penal Code, 1860 (IPC) — Section 375, 376, 376(1), 511
High Courts15 May 2007Dismissed
Jhadu Ram Vs C.G. State Electricity Board and Another
Chhattisgarh High Court · (2007) 2 CGLJ 462
Constitution of India, 1950 — Article 226Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 12(1), 12(2), 43(1), 43(2)