High Courts02 Jan 2006Dismissed
Palsai and Others Vs Girvar and Others
Chhattisgarh High Court · (2006) 1 CGLJ 423
Civil Procedure Code Amendment Act, 2002 — Order 6 Rule 17Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Limitation Act, 1963 — Article 65