High Courts03 Feb 2006Dismissed
D.P. Verma Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2006) 3 MPHT 6
Constitution of India, 1950 — Article 226, 226(2), 227, 32Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 64
COURT ARCHIVE
Chhattisgarh High Court judgments, 2006
421 judgments · page 20 of 22
High Courts01 Feb 2006Allowed
Yakub Sarif Vs State Transport Appellate Tribunal and Others
Chhattisgarh High Court · AIR 2006 Chh 46 : (2006) 3 MPJR 16
Constitution of India, 1950 — Article 14
High Courts01 Feb 2006Dismissed
Shri Bharat Lal and Another Vs Central Bureau Investigation
Chhattisgarh High Court · (2007) 1 CGLJ 244
Penal Code, 1860 (IPC) — Section 107, 109Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts27 Jan 2006
Subhash Prashan Vs State of Chhattisgarh
Chhattisgarh High Court · (2006) 3 MPJR 101
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 489D, 489E
High Courts27 Jan 2006Allowed
Saroj Kumar Seth Vs State of C.G.
Chhattisgarh High Court · (2006) 1 CGLJ 451
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 379
High Courts27 Jan 2006Dismissed
Amit Soni and Another Vs State of C.G.
Chhattisgarh High Court · (2006) 3 CGLJ 113
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 482Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts25 Jan 2006
Kedarnath Gupta Vs Ram Bali Gupta and Another
Chhattisgarh High Court · (2006) 1 CGLJ 298
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 43 Rule 1
High Courts25 Jan 2006Dismissed
Shiv Prasad Vs Gangaram and Others
Chhattisgarh High Court · (2006) 1 CGLJ 458
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 15, 3
High Courts24 Jan 2006Allowed
Shanti Kumar Vs State of C.G.
Chhattisgarh High Court · (2006) 3 CGLJ 105
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 302, 342, 354
High Courts24 Jan 2006Allowed
Chhotu Babu Vs State of C.G.
Chhattisgarh High Court · (2006) 3 CGLJ 97
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 438Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1)
High Courts23 Jan 2006Allowed
Anil Kumar Saxena and Others Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2007) 1 DMC 254
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178Penal Code, 1860 (IPC) — Section 34, 498A
High Courts23 Jan 2006Allowed
Bhuruwa alias Dhanauram Vs State of C.G.
Chhattisgarh High Court · (2006) 3 CGLJ 93
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts20 Jan 2006Allowed
Padam Kumar Jain Vs C.G. Housing Board and Another
Chhattisgarh High Court · (2006) 3 CGLJ 92
High Courts20 Jan 2006Allowed
Govind Ram Vs State of Chhattisgarh
Chhattisgarh High Court · (2007) 1 CGLJ 272 : (2006) CriLJ 2177
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 50, 55
High Courts19 Jan 2006Dismissed
Veena Mahila Samuh Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2007) 1 CGLJ 363 : (2006) 2 MPHT 37
Constitution of India, 1950 — Article 226, 227
High Courts19 Jan 2006Dismissed
Shatruhan Vs State of Chhattisgarh
Chhattisgarh High Court · (2006) 1 CGLJ 332 : (2006) CriLJ 1496
Penal Code, 1860 (IPC) — Section 376(1), 376(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(1)(11), 3(2), 3(2)(5)
High Courts18 Jan 2006Allowed
Bhupendra Das Vaishnava and Another Vs State of Chhattisgarh
Chhattisgarh High Court · (2006) 3 CGLJ 88 : (2006) CriLJ 4346 : (2007) 5 RCR(Criminal) 148
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 294, 323, 452, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3
High Courts18 Jan 2006Allowed
Randhir and Others Vs State of Madhya Pradesh (now Chhattisgarh)
Chhattisgarh High Court · (2006) 3 MPHT 24
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 307, 324, 34, 396
High Courts17 Jan 2006
Smt. Ishwari Nishad and Others Vs Mehtab Khan and Others
Chhattisgarh High Court · (2006) 1 CGLJ 417
High Courts17 Jan 2006Allowed
Smt. Laxmi Choubey Vs Regional Manager, Food Corporation of India and Others
Chhattisgarh High Court · (2006) 3 MPJR 19