High Courts05 Dec 2006
Kanhaiya Lal Mehar Vs Registrar, High Court and Others
Chhattisgarh High Court · (2006) 12 CHH CK 0013
Constitution of India, 1950 — Article 226, 309, 311
COURT ARCHIVE
Chhattisgarh High Court judgments, 2006
421 judgments · page 2 of 22
High Courts05 Dec 2006Dismissed
Jain Traders, Partner Vs Shailesh Singhaniya
Chhattisgarh High Court · (2007) 1 CGLJ 230 : (2007) 1 MPHT 68
Contract Act, 1872 — Section 230
High Courts05 Dec 2006Allowed
Ghanshyam Yadav Vs Rameshwar Sahu and Others
Chhattisgarh High Court · (2007) 1 MPHT 86
High Courts04 Dec 2006Dismissed
Manoj Singh Thakur Vs Ramesh Singh Thakur and Others
Chhattisgarh High Court · (2007) 1 CGLJ 349
Chhattisgarh Municipal Corporation Act, 1956 — Section 441, 441(5), 441B, 441B(2), 441FChhattisgarh Municipal Corporation Rules — Rule 17Representation of the People Act, 1951 — Section 123, 14, 14A
High Courts04 Dec 2006Dismissed
Girjabai Vs State of Madhya Pradesh (Now Chhattisgarh)
Chhattisgarh High Court · (2007) 2 ALT(Cri) 5 : (2007) 2 CGLJ 39 : (2007) 2 DMC 797 : (2007) 1 MPHT 127
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 105, 106, 24, 25, 26Penal Code, 1860 (IPC) — Section 302, 84
High Courts04 Dec 2006Allowed
Ram Das Singh Vs Balram Singh and Others
Chhattisgarh High Court · (2007) 2 MPHT 58
Constitution of India, 1950 — Article 226, 227
High Courts04 Dec 2006
State Vs Deepak Kumar Sahu
Chhattisgarh High Court · (2007) 2 CGLJ 47 : (2007) CriLJ 1522 : (2007) 1 MPHT 89
Criminal Procedure Code, 1973 (CrPC) — Section 313, 318, 341Penal Code, 1860 (IPC) — Section 376, 511
High Courts04 Dec 2006Allowed
Dhaneshwar Soni Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2007) 1 MPHT 54
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 302
High Courts01 Dec 2006
Haribhajan and Others Vs State of M.P.
Chhattisgarh High Court · (2007) 1 CGLJ 418
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts01 Dec 2006Allowed
Vimala Devi Vs Shobha Walia and Others
Chhattisgarh High Court · AIR 2007 Chh 36 : (2007) 2 CGLJ 14 : (2007) 1 MPHT 65
Succession Act, 1925 — Section 370, 372, 373, 384, 388
High Courts30 Nov 2006Dismissed
Smt. Budhiyarin Bai Vs State of Chattisgarh and Another
Chhattisgarh High Court · (2007) 1 MPHT 124
Constitution of India, 1950 — Article 12, 309
High Courts30 Nov 2006Allowed
Lalji and Others Vs Mus. Mariyam Bai and Another
Chhattisgarh High Court · AIR 2007 Chh 21 : (2007) 1 CGLJ 383
Registration Act, 1908 — Section 17, 49
High Courts29 Nov 2006Allowed
Sujesh Kumar Turkar Vs State of Chhattisgarh
Chhattisgarh High Court · (2007) 1 MPHT 39
Criminal Procedure Code, 1973 (CrPC) — Section 438Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18
High Courts27 Nov 2006Dismissed
Gajratan Vs State of Chhattisgarh
Chhattisgarh High Court · (2007) CriLJ 718
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 376
High Courts24 Nov 2006Allowed
Manoj Kumar Vs State of C.G. and Another
Chhattisgarh High Court · (2007) 1 CGLJ 112
Penal Code, 1860 (IPC) — Section 294, 323, 452
High Courts23 Nov 2006Dismissed
Anguri Devi Vs State of C.G. and Another
Chhattisgarh High Court · (2007) 1 CGLJ 142
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts22 Nov 2006Dismissed
State of M.P. Vs Rikhiram and Another
Chhattisgarh High Court · (2007) 1 CGLJ 318
Penal Code, 1860 (IPC) — Section 348, 388
High Courts21 Nov 2006Dismissed
Gyanchand Agrawal @ Gyani Vs State of C.G.
Chhattisgarh High Court · (2007) 1 CGLJ 307 : (2007) 5 RCR(Criminal) 702
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 420, 468, 469, 471
High Courts21 Nov 2006Dismissed
Gyanchand Agrawal @ Gyani Vs State of Chhattisgarh
Chhattisgarh High Court · (2006) CriminalCC 673
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 420, 468, 469, 471
High Courts20 Nov 2006Dismissed
Mani Ram Dhrub Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2007) 1 MPHT 27
Constitution of India, 1950 — Article 311