Tribunals and Commissions18 Feb 2019Dismissed
Rajpal Singh Vs Commissioner Of Police & Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0145
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 437 of 564
Tribunals and Commissions15 Feb 2019
Mr. Nikesh Kumar Vs Vice Chairman, Delhi Development Authority
Central Administrative Tribunal · (2019) 02 CAT CK 0139
Tribunals and Commissions15 Feb 2019Allowed
Sanjiv Kaushik Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0131
Tribunals and Commissions15 Feb 2019Dismissed
Mr. Jitendra Kumar Ojha Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0129
Tribunals and Commissions15 Feb 2019Disposed Off
Municipal Corporation Doctor’s Association Vs Shri P.K. Gupta
Central Administrative Tribunal · (2019) 02 CAT CK 0120
Tribunals and Commissions15 Feb 2019Allowed
Dr. Vijay Pratap Singh Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0109
Central Administrative Tribunal Act, 1985 — Section 19
Tribunals and Commissions15 Feb 2019Dismissed
Ghurey Lal S/o Sh. Jai mal Nath Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0105
Tribunals and Commissions15 Feb 2019Dismissed
Sh. Surendra Pal Singh S/o Sh. Bhanwar Singh Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0104
Central Administrative Tribunal Act, 1985 — Section 19Gramin Dak Sevaks (Conduct & Engagement) Rules, 2001 — Rule 10, 12, 12(3)GDS (Conduct & Engagement) Rules, 2011 — Rule 3A(v), 3A(vi), 9(iii)
Tribunals and Commissions15 Feb 2019Allowed
R. Rajasekaran Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0097
Sexual Harassment Of Women at Workplace (Prevention, Prohibition And Redressal) Act, 2013 — Section 10
Tribunals and Commissions14 Feb 2019Allowed
Sh. Subhash Chander Vs Chairman & Managing Director
Central Administrative Tribunal · (2019) 02 CAT CK 0141
Central Civil Service (Pension) Rules, 1972 — Rule 71, 72
Tribunals and Commissions14 Feb 2019Disposed Off
Randhir Singh Vs Union of India
Central Administrative Tribunal · (2019) 02 CAT CK 0140
Prevention of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d), 13(2)(d)Central Civil Service (Pension) Rules, 1972 — Rule 69, 69(c), 69(1)(c)Central Civil Services (Leave) Rules, 1972 — Rule 39(3)
Tribunals and Commissions14 Feb 2019Disposed Off
Anil Kumar s/o Shri Rohtash Singh Vs Union of India & Others
Central Administrative Tribunal · (2019) 02 CAT CK 0135
Tribunals and Commissions14 Feb 2019Dismissed
Smt. Rekha Gupta Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0130
Tribunals and Commissions14 Feb 2019Disposed Off
Ram Prakash Meena Vs Secretary, Ministry Of Environment And Forests
Central Administrative Tribunal · (2019) 02 CAT CK 0126
Tribunals and Commissions14 Feb 2019Dismissed
A.K. Malhotra Vs Delhi Development Authority
Central Administrative Tribunal · (2019) 02 CAT CK 0124
Tribunals and Commissions14 Feb 2019Partly Allowed
Sh. Rakesh Bandooni Vs Union Of India through
Central Administrative Tribunal · (2019) 02 CAT CK 0123
Tribunals and Commissions14 Feb 2019Dismissed
Dr. Udai Singh (Retired) Vs Railway Board
Central Administrative Tribunal · (2019) 02 CAT CK 0121
Tribunals and Commissions14 Feb 2019Allowed
Sushila Yadav (Compassionate Appointment) Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0119
Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 506
Tribunals and Commissions14 Feb 2019Disposed Off
Mr. N.K. Sharma Vs Secretary, Railway Board Ministry Of Railways
Central Administrative Tribunal · (2019) 02 CAT CK 0118
Tribunals and Commissions14 Feb 2019Allowed
Sh. Anil Kumar Vs Govt. Of N.C.T. Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0115