Tribunals and Commissions14 Feb 2019Disposed Off
Vishwas Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0114
Central Administrative Tribunal Act, 1985 — Section 21
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 438 of 564
Tribunals and Commissions14 Feb 2019Dismissed
Dinesh Chandra Mishra Vs Indian Council Of Agriculture Research
Central Administrative Tribunal · (2019) 02 CAT CK 0112
Tribunals and Commissions14 Feb 2019Allowed
Dr. Prem Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0111
Tribunals and Commissions14 Feb 2019Dismissed
Master Sanjeev Mehra Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 02 CAT CK 0110
Tribunals and Commissions14 Feb 2019Dismissed
Sanjay Gupta Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0107
Tribunals and Commissions14 Feb 2019Dismissed
Sh. Kuldeep Kadyan Vs Govt. Of GNCT Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0099
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions14 Feb 2019Allowed
Surendra Pratap Gautam Vs Govt Of NCT Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0098
Tribunals and Commissions13 Feb 2019Dismissed
Jia Ram Vs Union of India
Central Administrative Tribunal · (2019) 02 CAT CK 0142
Central Administrative Tribunals Act, 1985 — Section 21Central Administrative Tribunals (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions13 Feb 2019Allowed
R/Const. Yudhveer Singh Vs Govt. of NCTD
Central Administrative Tribunal · (2019) 02 CAT CK 0138
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Constitution of India, 1950 — Article 311(2)
Tribunals and Commissions13 Feb 2019Disposed Off
Suresh Kumar Shokeen Vs Govt. of NCTD
Central Administrative Tribunal · (2019) 02 CAT CK 0137
Tribunals and Commissions13 Feb 2019Dismissed
Sh. M.S. Chauhan Vs Union of India
Central Administrative Tribunal · (2019) 02 CAT CK 0136
Tribunals and Commissions13 Feb 2019Dismissed
Smt. Naresh Kanta Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0134
Tribunals and Commissions13 Feb 2019Dismissed
G. K. Singh Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0133
Tribunals and Commissions13 Feb 2019Dismissed
Malkhan Singh Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0132
Tribunals and Commissions13 Feb 2019Dismissed
Sh. Hari Singh Vs D.R.M
Central Administrative Tribunal · (2019) 02 CAT CK 0128
Tribunals and Commissions13 Feb 2019Disposed Off
Sh. Subhash Kishore Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0127
Tribunals and Commissions13 Feb 2019Dismissed
Shri Nitish Sharma Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0125
Tribunals and Commissions13 Feb 2019Disposed Off
Ms. Swaran Lata Sharma Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0122
Tribunals and Commissions13 Feb 2019Dismissed
Shakil Akhtar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0117
Tribunals and Commissions13 Feb 2019Allowed
Kailash Narain Saini Vs Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0116