Tribunals and Commissions13 Feb 2019Dismissed
Shri D Tiwari Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0113
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 439 of 564
Tribunals and Commissions13 Feb 2019Dismissed
Sudheer Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0108
Tribunals and Commissions13 Feb 2019Allowed
D.K. Shami Vs Union Of India through
Central Administrative Tribunal · (2019) 02 CAT CK 0106
Tribunals and Commissions13 Feb 2019Dismissed
Dr. Mrs. Pramila Bhatia Vs Director General
Central Administrative Tribunal · (2019) 02 CAT CK 0103
Tribunals and Commissions13 Feb 2019Dismissed
Shri Santosh Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0102
Tribunals and Commissions13 Feb 2019Partly Allowed
Harish Chander Sharma Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0101
Tribunals and Commissions13 Feb 2019Dismissed
Ajay Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0100
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions13 Feb 2019Dismissed
Rehamtullah Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0096
Tribunals and Commissions13 Feb 2019Allowed
Usha Tyagi Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0095
Central Civil Service (Pension) Rules, 1972 — Rule 9, 9(4), 54(2), 69, 69(1)(a), 69(1)(a)(b), 69(2), 85(2)Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 11(1)
Tribunals and Commissions13 Feb 2019Disposed Off
Ashwani Dagar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0094
Tribunals and Commissions13 Feb 2019Allowed
Ali Abbas Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0056
Tribunals and Commissions11 Feb 2019Dismissed
Sri Narinder Singh Ahuja Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0087
Central Administrative Tribunal Act, 1985 — Section 20
Tribunals and Commissions11 Feb 2019Dismissed
Dhirendra Singh Vs Kendriya Vidyalaya Sangthan
Central Administrative Tribunal · (2019) 02 CAT CK 0078
Tribunals and Commissions11 Feb 2019Dismissed
Sh. Raj Kumar Vs Commissioner
Central Administrative Tribunal · (2019) 02 CAT CK 0075
Tribunals and Commissions11 Feb 2019Dismissed
Shri Mahavir Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0074
Tribunals and Commissions11 Feb 2019Dismissed
Kirori Lal, Inspector Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0071
Central Administrative Tribunal Act, 1985 — Section 22(3)Delhi Police (Promotion And Confirmation) Rules, 1980 — Rule 10Code Of Civil Procedure, 1908 — Order 47 Rule 1
Tribunals and Commissions11 Feb 2019Disposed Off
Gurdhyan Singh Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0064
Central Civil Service (Pension) Rules, 1972 — Rule 41Railway Services (Pension) Rules, 1993 — Rule 65
Tribunals and Commissions11 Feb 2019Allowed
Rajendra Kumar Mishra Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0055
Tribunals and Commissions08 Feb 2019Allowed
Registrar Central Administrative Tribunal Principal Bench Vs Ravi Kumar
Central Administrative Tribunal · (2019) 02 CAT CK 0091
Contempt Of Courts Act, 1971 — Section 12(1)
Tribunals and Commissions08 Feb 2019Dismissed
Shri Anup Kumar Sharma Vs Union Of India through
Central Administrative Tribunal · (2019) 02 CAT CK 0090