Tribunals and Commissions07 Feb 2019Disposed Off
Vidya Bhushan Kaushik Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0067
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 441 of 564
Tribunals and Commissions07 Feb 2019Dismissed
Const.Ram Sing Vs Govt. Of NCTD Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0066
Tribunals and Commissions07 Feb 2019Dismissed
Vishram Meena Vs Commissioner Of Police
Central Administrative Tribunal · (2019) 02 CAT CK 0063
Indian Penal Code, 1860 — Section 379, 392
Tribunals and Commissions07 Feb 2019Dismissed
Kamla Devi And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0050
Tribunals and Commissions06 Feb 2019Allowed
Pratap Kumar Bisi Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0080
Tribunals and Commissions06 Feb 2019Dismissed
Suresh Narain Bajpai Vs Abhishek Ranjan
Central Administrative Tribunal · (2019) 02 CAT CK 0062
Tribunals and Commissions06 Feb 2019Dismissed
Dinesh Chandra Gupta Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0053
Tribunals and Commissions06 Feb 2019Allowed
Kiran Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0052
Tribunals and Commissions06 Feb 2019Allowed
Vijay Dwivedi Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0051
Tribunals and Commissions06 Feb 2019Dismissed
Smt. Suman Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0049
Tribunals and Commissions06 Feb 2019Dismissed
Rajesh Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0047
Tribunals and Commissions06 Feb 2019Dismissed
Sh. Durga Dutt Vs RITES Ltd
Central Administrative Tribunal · (2019) 02 CAT CK 0045
Tribunals and Commissions06 Feb 2019Dismissed
Kriti Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0042
Persons with Disability (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 47
Tribunals and Commissions06 Feb 2019Dismissed
Sanju Vs Chairman Staff Selection Commission
Central Administrative Tribunal · (2019) 02 CAT CK 0039
Tribunals and Commissions06 Feb 2019Dismissed
Jagdish Prasad Jaiswal Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0036
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15Constitution Of India, 1950 — Article 226
Tribunals and Commissions06 Feb 2019
Shri Raj Kumar Vs Commissioner
Central Administrative Tribunal · (2019) 02 CAT CK 0032
Industrial Disputes Act, 1947 — Section 33(c)(1)
Tribunals and Commissions06 Feb 2019Allowed
Sh. Gulab Singh Vs Union Of India & Others
Central Administrative Tribunal · (2019) 02 CAT CK 0031
Tribunals and Commissions06 Feb 2019Dismissed
Sh. Dinesh Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0030
Prevention Of Corruption Act, 1988 — Section 1(e), 13(ii), 13(2)Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14, 19(i), 22, 23, 27Constitution Of India, 1950 — Article 14
Tribunals and Commissions06 Feb 2019Dismissed
Sushil Kumar Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 02 CAT CK 0026
Indian Penal Code, 1860 — Section 279, 304A, 337
Tribunals and Commissions06 Feb 2019Allowed
Mrs. Meetali Bahl w/o Rachit Singhal Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0024