Tribunals and Commissions06 Feb 2019Allowed
Surender Pal Singh Rawal Vs Delhi Development Authority
Central Administrative Tribunal · (2019) 02 CAT CK 0023
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 442 of 564
Tribunals and Commissions05 Feb 2019Dismissed
Shri Man Singh Deora Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0048
Tribunals and Commissions05 Feb 2019Dismissed
Urmila Kumari @ Urmila Kumari Badesra Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0046
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions05 Feb 2019Dismissed
Vijay Ram Joshi Vs Central Pollution Control Board
Central Administrative Tribunal · (2019) 02 CAT CK 0044
Tribunals and Commissions05 Feb 2019Dismissed
Shri Arun Kumar Jain Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0034
Tribunals and Commissions05 Feb 2019Dismissed
Sh. Rajbir Singh Vs Housing And Urban Development Corporation
Central Administrative Tribunal · (2019) 02 CAT CK 0029
Industrial Disputes Act, 1947 — Section 10(1)HUDCO Recruitment & Promotion Rules, 1994 — Rule 13
Tribunals and Commissions05 Feb 2019Disposed Off
Smt. Imriti Devi W/O Late Sh. Bhagat Ram Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0028
Tribunals and Commissions05 Feb 2019Allowed
Roop Chand Vs Chief General Manager BSNL
Central Administrative Tribunal · (2019) 02 CAT CK 0025
Tribunals and Commissions04 Feb 2019Disposed Off
Sh. Yashwant Singh Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0043
Tribunals and Commissions04 Feb 2019Dismissed
Rishi Pal Tomar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0041
Tribunals and Commissions04 Feb 2019Disposed Off
Daya Ram Vs Delhi Development Authority
Central Administrative Tribunal · (2019) 02 CAT CK 0040
Tribunals and Commissions04 Feb 2019
Dr. Suresh Bhandarkar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0038
Tribunals and Commissions04 Feb 2019Disposed Off
Govt. School Teachers Asso. Delhi & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0037
Tribunals and Commissions04 Feb 2019Dismissed
Dr. Divpreet Sahani Vs Government Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0035
Tribunals and Commissions04 Feb 2019Dismissed
Director General Ordnance Factories Govt. Of India Vs Shri Subh Pal
Central Administrative Tribunal · (2019) 02 CAT CK 0033
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions04 Feb 2019
Inspector Ram Singh s/o Trilok Singh Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0027
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 16
Tribunals and Commissions04 Feb 2019Allowed
Sh. Sameer Dikshit Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0022
Tribunals and Commissions01 Feb 2019Disposed Off
Ashok Kumar Tanwar Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 02 CAT CK 0021
Tribunals and Commissions01 Feb 2019Dismissed
BSNL Officers’ Association Vs Shri Anupam Srivastava
Central Administrative Tribunal · (2019) 02 CAT CK 0020
Tribunals and Commissions01 Feb 2019Dismissed
Anuj Kanwal Vs Ministry of Housing and Urban Affairs through Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0019