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Central Administrative Tribunal judgments

11,267 judgments · page 443 of 564

Tribunals and Commissions30 Jan 2019Dismissed

Director General And Ors Vs Balwant Singh

Central Administrative Tribunal · (2019) 01 CAT CK 0039

Administrative Tribunals Act, 1985 — Section 22(2)(f), 22(2)(3)(f), 22(3)(a), 22(3)(f), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
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Tribunals and Commissions29 Jan 2019Dismissed

Radha Krishan Vs Union of India And Ors

Central Administrative Tribunal · (2019) 01 CAT CK 0034

Central Administrative Tribunal Act, 1985 — Section 19Gramin Dak Sevak (Conduct and Engagement) Rules, 2011 — Rule 4(3), 8
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Tribunals and Commissions25 Jan 2019Disposed Off

Subhash Chandra Aggarwal Vs Chairman And Ors

Central Administrative Tribunal · (2019) 01 CAT CK 0056

Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2), 19(1)(c)Indian Penal Code, 1860 — Section 120B, 418, 420New Delhi Municipal Council Act, 1994 — Section 34(4), 43(1)(a), 44(1), 387(2)
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Tribunals and Commissions25 Jan 2019Dismissed

Ashok Kumar Garg Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 01 CAT CK 0051

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(4)Central Civil Service (Pension) Rules, 1972 — Rule 9, 9(2), 9(2)(b), 9(2)(b)(i), 9(2)(b)(iii), 9(6), 9(6)(a)
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