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Central Administrative Tribunal judgments

11,267 judgments · page 445 of 564

Tribunals and Commissions21 Jan 2019Dismissed

Fateh Singh Vs Delhi Transport Corporation

Central Administrative Tribunal · (2019) 01 CAT CK 0087

Administrative Tribunals Act, 1985 — Section 19Payment Of Gratuity Act, 1972 — Section 4, 4(1), 4(6)(i), 6, 6(1)Central Civil Services (Pension) Rules, 1972 — Rule 9
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Tribunals and Commissions21 Jan 2019Dismissed

G.S. Dhodi Vs Lt. Governor And Ors

Central Administrative Tribunal · (2019) 01 CAT CK 0044

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Conduct) Rules, 1964 — Rule 3Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
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Tribunals and Commissions21 Jan 2019Dismissed

Ajmer Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 01 CAT CK 0037

Administrative Tribunals Act, 1985 — Section 19, 20(2), 20(2)(b), 21, 21(1), 21(3)Indian Penal Code, 1860 — Section 304AConstitution Of India, 1950 — Article 14, 58, 226, 227
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Tribunals and Commissions18 Jan 2019Allowed

Anil Vats Vs Union Of India Through And Ors

Central Administrative Tribunal · (2019) 01 CAT CK 0076

Arms Act, 1959 — Section 27Indian Penal Code, 1960 — Section 34, 323, 324, 427Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 19, 19(1)
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Tribunals and Commissions18 Jan 2019Dismissed

Tribhuwan And Ors Vs Union of India And Ors

Central Administrative Tribunal · (2019) 01 CAT CK 0027

Central Administrative Tribunal Act, 1985 — Section 19Railway Establishment Code, Volume-I — Rule 157Constitution of India, 1950 — Article 309
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