Tribunals and Commissions08 Feb 2019Disposed Off
E. Virendra Pandey Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0089
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 440 of 564
Tribunals and Commissions08 Feb 2019Allowed
ACP Mahipal Singh Vs Union Of India through its Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0088
Delhi Police Act, 1978 — Section 91, 93, 97
Tribunals and Commissions08 Feb 2019Dismissed
Sh. B. K. Damor Vs Union Of India through And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0086
Central Civil Service (Pension) Rules, 1972 — Rule 6, 9, 14(6)Constitution Of India, 1950 — Article 77
Tribunals and Commissions08 Feb 2019
Surinder Singh Vs Delhi Development Authority
Central Administrative Tribunal · (2019) 02 CAT CK 0081
Tribunals and Commissions08 Feb 2019Dismissed
Shri Sanjay Kumar Vs Govt Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0079
Tribunals and Commissions08 Feb 2019Disposed Off
Sh. Aabi Binju Vs Secretary, Ministry Of Water Resources
Central Administrative Tribunal · (2019) 02 CAT CK 0073
Tribunals and Commissions08 Feb 2019Dismissed
Mahender Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 02 CAT CK 0065
Central Administrative Tribunal Act, 1985 — Section 21Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 16
Tribunals and Commissions08 Feb 2019Disposed Off
Pankaj Kumar Sharma Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0054
Tribunals and Commissions07 Feb 2019Dismissed
Dr. Kumar Ashish Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0093
Tribunals and Commissions07 Feb 2019Allowed
Anis Ahmed Vs State (Government Of NCT Of Delhi)
Central Administrative Tribunal · (2019) 02 CAT CK 0092
Tribunals and Commissions07 Feb 2019Dismissed
Deepak Kumar Gulia Vs Staff Selection Commission
Central Administrative Tribunal · (2019) 02 CAT CK 0085
Tribunals and Commissions07 Feb 2019Dismissed
Braham Singh Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0084
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions07 Feb 2019Dismissed
ASI Suraj Bhan Vs G.N.C.T Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0083
Tribunals and Commissions07 Feb 2019Dismissed
Sudhir Rana Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0082
Central Administrative Tribunal Act, 1985 — Section 19
Tribunals and Commissions07 Feb 2019Dismissed
Shri Pradeep Kumar Srivastava Vs Union Of India & Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0077
Tribunals and Commissions07 Feb 2019Dismissed
Const. Bhagat Raj Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0076
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 15(3), 16(3)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions07 Feb 2019Dismissed
Savitri Vs Union Of India & Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0072
Constitution Of India, 1950 — Article 226
Tribunals and Commissions07 Feb 2019Disposed Off
Dr. Satya Priya Barua Vs Principal Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0070
Tribunals and Commissions07 Feb 2019Dismissed
Manish Chaudhary Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0069
Central Administrative Tribunal Act, 1985 — Section 21
Tribunals and Commissions07 Feb 2019Dismissed
Shri R P Singh Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0068
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 29(A)