Tribunals and Commissions19 Feb 2019Dismissed
Ram Dayal, Aged Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0180
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 436 of 564
Tribunals and Commissions19 Feb 2019Dismissed
Tapashya Devi Vs National Capital Territory
Central Administrative Tribunal · (2019) 02 CAT CK 0179
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions19 Feb 2019Dismissed
Ram Balak Yadav Vs Secretary, Ministry Of Defence
Central Administrative Tribunal · (2019) 02 CAT CK 0174
Central Administrative Tribunals (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions19 Feb 2019Dismissed
Mahavir Prasad S/O Sh. Chheda Lal Vs Union Of India (Through The Secretary/ Director General)
Central Administrative Tribunal · (2019) 02 CAT CK 0173
Tribunals and Commissions19 Feb 2019Dismissed
Yashbir Singh Vs Regional Manager
Central Administrative Tribunal · (2019) 02 CAT CK 0160
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions19 Feb 2019Dismissed
Radha Dubey Vs NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0154
Tribunals and Commissions19 Feb 2019Dismissed
Mohammad Kamil Vs Govt. Of NCT Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0150
Constitution Of India, 1950 — Article 309, 311
Tribunals and Commissions19 Feb 2019Dismissed
Krishna Indukumar Thakar Vs Kendriya Vidyalaya Sangathan & Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0148
Rights Of Persons With Disabilities Act, 2016 — Section 2(s)
Tribunals and Commissions19 Feb 2019Dismissed
H.C. Boken Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0147
Tribunals and Commissions19 Feb 2019Disposed Off
Ram Dulesh Meena Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0143
Tribunals and Commissions18 Feb 2019Dismissed
Krishan Kumar Vs Commissioner Of Police
Central Administrative Tribunal · (2019) 02 CAT CK 0207
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 14(4)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions18 Feb 2019Disposed Off
Madhusudan N. Rangne Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0203
Tribunals and Commissions18 Feb 2019Disposed Off
R.S. Meena Addl. Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 02 CAT CK 0188
Delhi Municipal Corporation Act, 1957 — Section 491
Tribunals and Commissions18 Feb 2019Dismissed
Central Institute Of Research On Goats Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0183
Constitution Of India, 1950 — Article 226, 227Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services Rules 1964 — Rule 3(1)(i)(ii)(iii)
Tribunals and Commissions18 Feb 2019Dismissed
Vinod Kumari Vs Govt. Of N.C.T.D.
Central Administrative Tribunal · (2019) 02 CAT CK 0178
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions18 Feb 2019Dismissed
Shri Jitender Kumar Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0176
Industrial Disputes Act, 1947 — Section 25F
Tribunals and Commissions18 Feb 2019Dismissed
Rahul Yadav Vs Divisional Railway Manager
Central Administrative Tribunal · (2019) 02 CAT CK 0169
Tribunals and Commissions18 Feb 2019Allowed
Govt. Of NCT Of Delhi Vs N C Goel
Central Administrative Tribunal · (2019) 02 CAT CK 0167
Tribunals and Commissions18 Feb 2019Dismissed
Premchandra Singh Vs A.N. Nanda And Other
Central Administrative Tribunal · (2019) 02 CAT CK 0165
Tribunals and Commissions18 Feb 2019Dismissed
Jai Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 02 CAT CK 0151