Tribunals and Commissions22 Feb 2019Disposed Off
Balbir Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 02 CAT CK 0144
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 435 of 564
Tribunals and Commissions22 Feb 2019Dismissed
Laxmi Dutt Pachouli Vs Pradeep Kumar Goyal And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0059
Tribunals and Commissions22 Feb 2019Allowed
Santosh Kumar Upadhyay Vs Director (RL)
Central Administrative Tribunal · (2019) 02 CAT CK 0015
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
Tribunals and Commissions21 Feb 2019Dismissed
Dheerjanand Joshi Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0204
Tribunals and Commissions21 Feb 2019Allowed
Ajit Singh Vs Uoi Through Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0199
Central Civil Services (Classification, Control & Appeal) Rules, 1964 — Rule 7(11)
Tribunals and Commissions21 Feb 2019Disposed Off
Ajay Mitra Vs Department Of Health Research Through Its Secretary And Other
Central Administrative Tribunal · (2019) 02 CAT CK 0185
Tribunals and Commissions21 Feb 2019Dismissed
Krishan Kumar Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0158
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)
Tribunals and Commissions21 Feb 2019Dismissed
Bijender Singh Vs Delhi Jal Board
Central Administrative Tribunal · (2019) 02 CAT CK 0155
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions21 Feb 2019Disposed Off
Bipin Chandra Tewari Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0058
Tribunals and Commissions21 Feb 2019Dismissed
Mahendra Singh Rana Vs Union of India
Central Administrative Tribunal · (2019) 02 CAT CK 0057
Recruitment Rules, 2016 — Rule 6
Tribunals and Commissions20 Feb 2019Disposed Off
Syed Zakir Ali Rizvi Syed Zakir Ali Rizvi Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0206
Tribunals and Commissions20 Feb 2019Dismissed
Sujata Chakraborty Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0195
Administrative Tribunals Act, 1985 — Section 2(d)Central Civil Service (Pension) Rules, 1972 — Rule 54
Tribunals and Commissions20 Feb 2019Dismissed
Lajwant Kaur w/o Late Sh. Rajesh Kumar Verma Vs GNCT Of Delhi Through Chief Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0184
Tribunals and Commissions20 Feb 2019Dismissed
Bhan Prakash Vs Govt. Of NCT Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0162
Tribunals and Commissions20 Feb 2019Allowed
Ram Mehar Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0159
Tribunals and Commissions20 Feb 2019Dismissed
Mahender Singh Dabas Vs Director Of Education
Central Administrative Tribunal · (2019) 02 CAT CK 0153
Central Civil Service (Pension) Rules, 1972 — Rule 49
Tribunals and Commissions19 Feb 2019Disposed Off
Shri Bharat Bhushan Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0198
Tribunals and Commissions19 Feb 2019Dismissed
Prem Singh Vs South Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 02 CAT CK 0193
Administrative Tribunals Act, 1985 — Section 21Central Civil Services (Conduct) Rules, 1964 — Rule 3(I)(ii)(iii)
Tribunals and Commissions19 Feb 2019Allowed
Rajesh Kumar Vs Govt. Of NCT Of Delhi And Other
Central Administrative Tribunal · (2019) 02 CAT CK 0187
Tribunals and Commissions19 Feb 2019Allowed
Harinder Pal Singh Vs Ministry Of Law And Justice
Central Administrative Tribunal · (2019) 02 CAT CK 0181
Constitution Of India, 1950 — Article 14