Tribunals and Commissions25 Feb 2019
HC Rohtash Mann Vs Govt. Of N.C.T.D, Through
Central Administrative Tribunal · (2019) 02 CAT CK 0172
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 434 of 564
Tribunals and Commissions25 Feb 2019Dismissed
Ashique Ali Khan Vs Govt. Of NCT Of Delhi Through
Central Administrative Tribunal · (2019) 02 CAT CK 0171
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions25 Feb 2019Dismissed
Arun Kumar Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0161
Indian Penal Code, 1860 — Section 409Administrative Tribunals Act, 1985 — Section 22(2)(f), 22(3), 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47, Rule (1)
Tribunals and Commissions25 Feb 2019Dismissed
Sh. Lalit Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0014
Administrative Tribunal Act, 1985 — Section 22(3)Code Of Civil Procedure, 1908 — Order 47 Rule 1
Tribunals and Commissions25 Feb 2019Dismissed
HC Babulal Meena Vs Govt. Of N.C.T.D, Through The Commissioner Of Police
Central Administrative Tribunal · (2019) 02 CAT CK 0013
Constitution Of India, 1950 — Section 226, 227
Tribunals and Commissions25 Feb 2019Dismissed
Sh. Chander Dev Retired School Inspector Vs North Delhi Municipal Corporation Through its Commissioner
Central Administrative Tribunal · (2019) 02 CAT CK 0012
Central Civil Service (Pension) Rules, 1972 — Rule 9(b)(ii)
Tribunals and Commissions25 Feb 2019Dismissed
Arun Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0011
Administrative Tribunal Act, 1985 — Section 22(3)Code Of Civil Procedure, 1908 — Order 47 Rule 1
Tribunals and Commissions25 Feb 2019Dismissed
Central Secretariat Stenographers’ Service Association Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0010
Central Civil Service (Revised) Pay Rules, 2008 — Rule 9Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions25 Feb 2019Dismissed
HC Rohtash Mann Vs Govt. Of N.C.T.D, Through The Commissioner Of Police
Central Administrative Tribunal · (2019) 02 CAT CK 0009
Constitution Of India, 1950 — Section 226, 227
Tribunals and Commissions25 Feb 2019Dismissed
Sombir Vs Staff Selection Commission
Central Administrative Tribunal · (2019) 02 CAT CK 0008
Tribunals and Commissions25 Feb 2019Disposed Off
Rajendra Kumar Meena Vs Comm. Of Police
Central Administrative Tribunal · (2019) 02 CAT CK 0007
Constitution Of India, 1950 — Section 311(2)(b)
Tribunals and Commissions25 Feb 2019Dismissed
Zaheer Ahmed Vs Comm. Of Police
Central Administrative Tribunal · (2019) 02 CAT CK 0006
Constitution Of India, 1950 — Section 226, 227
Tribunals and Commissions25 Feb 2019Dismissed
Sh Ashiquse Ali Khan Vs Govt. Of NCTD
Central Administrative Tribunal · (2019) 02 CAT CK 0005
Constitution Of India, 1950 — Section 226, 227
Tribunals and Commissions22 Feb 2019Dismissed
Ajay Gupta Vs Union Of India Through The Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0208
Tribunals and Commissions22 Feb 2019Dismissed
Onkar Nath Dubey Vs Staff Selection Commission
Central Administrative Tribunal · (2019) 02 CAT CK 0202
Tribunals and Commissions22 Feb 2019Dismissed
Shri Narotam Sharma Vs Delhi Development Authority
Central Administrative Tribunal · (2019) 02 CAT CK 0200
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Order 47 Rule (1)
Tribunals and Commissions22 Feb 2019Dismissed
Arun Dutt Sharma Vs Union Of India Through the Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0186
Tribunals and Commissions22 Feb 2019Dismissed
Jitender Vs Govt. Of NCT Of Delhi And Other
Central Administrative Tribunal · (2019) 02 CAT CK 0177
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)
Tribunals and Commissions22 Feb 2019Dismissed
A K Gupta Vs Union Of India Through Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0170
Tribunals and Commissions22 Feb 2019Disposed Off
Anshul Rakesh Vs Director (RL) And Other
Central Administrative Tribunal · (2019) 02 CAT CK 0152
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)