Tribunals and Commissions01 Mar 2019Disposed Off
Sneha Gandhi Vs Union Of India, Through The Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0020
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 432 of 564
Tribunals and Commissions01 Mar 2019Disposed Off
Dhurjuti Majumdar Vs Union Of India, Through Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0019
Central Civil Services (Conduct) Rules, 1964 — Rule 3CCentral Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(2), 15(2), 15 (2A)
Tribunals and Commissions01 Mar 2019
Jai Bhagwan Singh S/o Gulab Singh Vs Union Of India Through
Central Administrative Tribunal · (2019) 03 CAT CK 0018
Tribunals and Commissions01 Mar 2019Dismissed
Chandra Mohan Sharma Vs Union Of India Through
Central Administrative Tribunal · (2019) 03 CAT CK 0017
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 19(iii)Constitution Of India, 1950 — Article 311
Tribunals and Commissions01 Mar 2019Disposed Off
Shiv Kumar Malik s/o Mr. Satyapal Malik Vs Chief Secretary, Govt. NCT Of Delhi
Central Administrative Tribunal · (2019) 03 CAT CK 0015
Tribunals and Commissions01 Mar 2019Dismissed
Vikash Vs Union Of India, Through its Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0011
Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions01 Mar 2019
Devender Kumar Vs M.M. Kutty (Secretary)
Central Administrative Tribunal · (2019) 03 CAT CK 0010
Tribunals and Commissions01 Mar 2019Dismissed
Raj Bahadu Vs Union Of India Through The Secretar
Central Administrative Tribunal · (2019) 03 CAT CK 0009
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 26
Tribunals and Commissions01 Mar 2019Allowed
Dinesh, S/o Sh. Sumer Singh Vs Staff Selection Through Its Chairman
Central Administrative Tribunal · (2019) 03 CAT CK 0007
Tribunals and Commissions01 Mar 2019
Jatinder Kumar Vs Mohanjeet Singh Managing Director
Central Administrative Tribunal · (2019) 03 CAT CK 0006
Tribunals and Commissions01 Mar 2019
Syed Abdul Awwal Vs UMohanjeet Singh
Central Administrative Tribunal · (2019) 03 CAT CK 0005
Tribunals and Commissions01 Mar 2019Disposed Off
Ram Kumar Malik Vs Union Of India Through
Central Administrative Tribunal · (2019) 03 CAT CK 0004
Tribunals and Commissions01 Mar 2019Disposed Off
Deepak Sharma Vs Chairman, Delhi Subordinate Services Selection Board
Central Administrative Tribunal · (2019) 03 CAT CK 0001
Tribunals and Commissions27 Feb 2019Dismissed
Satender Kumar Vs Govt. Of NCTD Through
Central Administrative Tribunal · (2019) 02 CAT CK 0205
Central Administrative Tribunals (Procedure) Rules, 1987 — Rule 16Central Civil Services (Conduct) Rules, 1964 — Rule 3Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 15(2)
Tribunals and Commissions27 Feb 2019Dismissed
Gaurav Singh Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0190
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions27 Feb 2019Disposed Off
Lal Babu Rai Vs Council Of Scientific And Industrial Research
Central Administrative Tribunal · (2019) 02 CAT CK 0168
Tribunals and Commissions27 Feb 2019Dismissed
Purushottam Meena Vs Governor Of Delh
Central Administrative Tribunal · (2019) 02 CAT CK 0164
Delhi Municipal Corporation Act, 1957 — Section 332, 343, 344, 345A, 446AConstitution Of India, 1950 — Article 226, 227Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i)(ii)(iii)
Tribunals and Commissions27 Feb 2019Dismissed
Rupesh Kumar Maan Vs Union Of India Through The General Manager And Other
Central Administrative Tribunal · (2019) 02 CAT CK 0163
Tribunals and Commissions27 Feb 2019Allowed
Joint Forum Of Medical Technologists Of India Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0157
Code Of Civil Procedure, 1908 — Section 114
Tribunals and Commissions27 Feb 2019Disposed Off
Shamim Ahmad Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0156
Railway Service (Pension) Rules, 1993 — Rule (1), 8, 9, 90Constitution Of India, 1950 — Article 142