Tribunals and Commissions06 Mar 2019Dismissed
Daya Chand, S/o Late Sh. Prithvi Singh Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 03 CAT CK 0067
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 431 of 564
Tribunals and Commissions06 Mar 2019Allowed
S. Radha Vs Union Of India Through Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0066
Tribunals and Commissions06 Mar 2019Disposed Off
Gopal Singh Vs Union Of India Through The Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0061
Tribunals and Commissions06 Mar 2019Dismissed
Santosh Kumari Dalal Vs Union Of India Through The Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0058
Tribunals and Commissions06 Mar 2019Disposed Off
Amrit Pal Singh Vs Union Of India Through The Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0053
Tribunals and Commissions06 Mar 2019Dismissed
Ram Kumar Vs Union Of India Through The General Manager
Central Administrative Tribunal · (2019) 03 CAT CK 0050
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions05 Mar 2019Disposed Off
Ramjan Khan Vs Delhi Transport Corporation (DTC)
Central Administrative Tribunal · (2019) 03 CAT CK 0039
Tribunals and Commissions05 Mar 2019Dismissed
Sanjay Kumar Gami Vs Ministry Of Railway, Through its Chairman
Central Administrative Tribunal · (2019) 03 CAT CK 0036
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)Constitution Of India, 1950 — Article 226
Tribunals and Commissions05 Mar 2019Dismissed
Tripta Lawrence Paul Vs Union Of India Ministry Of Health And Welfare
Central Administrative Tribunal · (2019) 03 CAT CK 0034
Tribunals and Commissions05 Mar 2019Disposed Off
Neeraj Kumar Vs Staff Selection Commission
Central Administrative Tribunal · (2019) 03 CAT CK 0033
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21(1), 21(2), 21(3)Constitution Of India, 1950 — Article 10, 14, 14(4), 15, 15(4), 16, 16(4), 39A
Tribunals and Commissions05 Mar 2019Dismissed
K.S. Raman Vs Union Of India Through Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0032
Tribunals and Commissions05 Mar 2019
All India CPWD Office Staff Association Vs Union Of India Through
Central Administrative Tribunal · (2019) 03 CAT CK 0031
Tribunals and Commissions05 Mar 2019Dismissed
Man Mohan Vs Secretary Union Of India Through The General Manager
Central Administrative Tribunal · (2019) 03 CAT CK 0029
Tribunals and Commissions05 Mar 2019Disposed Off
Om Prakash Solanki Vs Secretary Ministry Of Urban Development & Poverty Alleviation
Central Administrative Tribunal · (2019) 03 CAT CK 0028
Tribunals and Commissions05 Mar 2019Disposed Off
Nitesh Kumar Vs Govt. Of NCT Of Delhi Through The Chief Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0027
Constitution Of India, 1950 — Article 311, 311(2), 311(2)(b), 311(3)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 19Railway Protection Force, 1959 — Rule 44, 45, 46
Tribunals and Commissions05 Mar 2019Dismissed
Pramod Bhan, S/o Late Sh. Chander Bhan Vs DSSSB Through Its Chairman
Central Administrative Tribunal · (2019) 03 CAT CK 0026
Tribunals and Commissions05 Mar 2019
Vipin Dhamanda, JAG (Adhoc) Vs Delhi Union Of India Through The Chairman Railway Board And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0025
Tribunals and Commissions05 Mar 2019Dismissed
Aditya Suresh Rao Kaware Vs Delhi Western Railway, Railway Recruitment Cell And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0024
Tribunals and Commissions01 Mar 2019Dismissed
Renu d/o Sh. Om Prakash Vs Delhi Subordinate Services Selection Board (DSSSB)
Central Administrative Tribunal · (2019) 03 CAT CK 0023
Tribunals and Commissions01 Mar 2019
Sujata Chauhan Vs Commissioner, Kendriya Vidyalaya Sangathan
Central Administrative Tribunal · (2019) 03 CAT CK 0022