Tribunals and Commissions27 Feb 2019Dismissed
Shankar Lal Vs Commissioner Of Police & Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0146
COURT ARCHIVE
Central Administrative Tribunal judgments
11,267 judgments · page 433 of 564
Tribunals and Commissions27 Feb 2019Allowed
Vidyawati Rai Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0061
Evidence Act, 1872 — Section 108
Tribunals and Commissions27 Feb 2019Disposed Off
Shamim Ahmad Vs Union of India
Central Administrative Tribunal · (2019) 02 CAT CK 0017
Railway Service (Pension) Rules, 1993 — Rule 90Constitution Of India, 1950 — Article 142
Tribunals and Commissions27 Feb 2019
Joint Forum of Medical Technologists of India Vs Union of India
Central Administrative Tribunal · (2019) 02 CAT CK 0016
Tribunals and Commissions26 Feb 2019Dismissed
Rama Kant Shukla Vs National Institute Of Malaria Research Centre
Central Administrative Tribunal · (2019) 02 CAT CK 0201
Administrative Tribunals Act, 1985 — Section (1), (2), 19, 20, 21, 21(3)Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions26 Feb 2019Dismissed
Prakash Chand Meena Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0191
Gramin Dak Sevak (Conduct And Engagement) Rules, 2011 — Rule 3A, 4(3), 8, 8(2)
Tribunals and Commissions26 Feb 2019Partly Allowed
Chaman Lal Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0175
Tribunals and Commissions26 Feb 2019Dismissed
Kavita Prakash Vs Government Of N.C.T. Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0166
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions26 Feb 2019Dismissed
Bhikhari Lal Bharti Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 02 CAT CK 0149
Tribunals and Commissions26 Feb 2019Allowed
Amit Kumar Bhati Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0060
Constitution of India, 1950 — Article 226
Tribunals and Commissions26 Feb 2019Dismissed
Rama Kant Shukla Vs M/O Health And Family Welfare
Central Administrative Tribunal · (2019) 02 CAT CK 0004
Administrative Tribunals Act, 1985 — Section 21Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions26 Feb 2019Dismissed
Prakash Chand Meena Vs M/O Communications
Central Administrative Tribunal · (2019) 02 CAT CK 0003
Gramin Dak Sevak (Conduct And Engagement) Rules, 2011 — Section 3A, 4(3), 8
Tribunals and Commissions26 Feb 2019Dismissed
Bhikhari Lal Bharti Vs Delhi Transport Corporation, Govt. Of NCTD
Central Administrative Tribunal · (2019) 02 CAT CK 0002
Constitution Of India, 1950 — Section 226, 227
Tribunals and Commissions26 Feb 2019Dismissed
Kavita Prakash Vs Delhi Subordinate Services Selection Board
Central Administrative Tribunal · (2019) 02 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions25 Feb 2019Dismissed
Lalit Kumar Vs Union Of India Through Its Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0197
Administrative Tribunals Act, 1985 — Section (3), 22, 22(2), 22(3), 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)
Tribunals and Commissions25 Feb 2019Dismissed
HC Babulal Meena Vs Govt. Of N.C.T.D, Through
Central Administrative Tribunal · (2019) 02 CAT CK 0196
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions25 Feb 2019Dismissed
Retired School Inspector Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 02 CAT CK 0194
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i)(ii)(iii)Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(b)(ii)
Tribunals and Commissions25 Feb 2019Dismissed
Zaheer Ahmad Vs Commissioner Of Police
Central Administrative Tribunal · (2019) 02 CAT CK 0192
Tribunals and Commissions25 Feb 2019Dismissed
H K Bansal Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0189
Tribunals and Commissions25 Feb 2019Dismissed
Central Secretariat Stenographers’ Service Association Vs Union Of India Through Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0182
Constitution Of India, 1950 — Article 14, 16Central Civil Services Rules (Revised Pay ) 2008 — Rule 9