COURT ARCHIVE

Central Administrative Tribunal judgments

11,267 judgments · page 429 of 564

Tribunals and Commissions11 Mar 2019

Dinesh Kumar Mishra Vs Govt. Of Delhi Through The Principal Secretary

Central Administrative Tribunal · (2019) 03 CAT CK 0094

Administrative Tribunal (Procedure) Rules, 1987 — Rule 4(5)(a)Central Civil Services Rules (Revised Pay) 2008 — Rule 7(i)(A)(i)(ii)

Tribunals and Commissions11 Mar 2019Dismissed

Virendra Kumar, Retired Chief General Manager Vs Union Of India Through The Secretary Department Of Public Enterprises

Central Administrative Tribunal · (2019) 03 CAT CK 0090

Tribunals and Commissions11 Mar 2019Dismissed

Nandan Singh Vs Commissioner, North Delhi Municipal Corporation And Other

Central Administrative Tribunal · (2019) 03 CAT CK 0082

Tribunals and Commissions11 Mar 2019Dismissed

Praveen Kumar Vs North Delhi Municipal Corporation

Central Administrative Tribunal · (2019) 03 CAT CK 0080

Constitution Of India, 1950 — Article 14, 16

Tribunals and Commissions11 Mar 2019Partly Allowed

Dinesh Kumar Jain Vs Union Of India Through Its Secretary

Central Administrative Tribunal · (2019) 03 CAT CK 0079

Central Civil Service (Pension) Rules, 1972 — Rule 32, 38, 39, 40, 48, 48A 68Constitution Of India, 1950 — Article 14, 19, 21

Tribunals and Commissions11 Mar 2019Allowed

Anuragbachan Singh Vs Union Of India Through Its Secretary

Central Administrative Tribunal · (2019) 03 CAT CK 0078

Tribunals and Commissions11 Mar 2019Dismissed

Ashok Kumar Yadav Vs Union Of India Through The General Manager

Central Administrative Tribunal · (2019) 03 CAT CK 0077

Tribunals and Commissions08 Mar 2019Disposed Off

Krishan Pal Sharma Vs Govt. Of NCT Of Delhi Through The Chief Secretary And Other

Central Administrative Tribunal · (2019) 03 CAT CK 0074

Tribunals and Commissions08 Mar 2019Dismissed

Madan Pal Vs Govt. Of NCT Of Delhi Through The Chief Secretary

Central Administrative Tribunal · (2019) 03 CAT CK 0069

Tribunals and Commissions08 Mar 2019Dismissed

Pawan Singh Vs Union Of India Represented By Its Secretary

Central Administrative Tribunal · (2019) 03 CAT CK 0057

Tribunals and Commissions08 Mar 2019Dismissed

Pawan Singh Vs Commissioner Of Police

Central Administrative Tribunal · (2019) 03 CAT CK 0055

Tribunals and Commissions08 Mar 2019Dismissed

Constable Charan Singh Vs Govt. Of NCTD Though The Commissioner Of Police

Central Administrative Tribunal · (2019) 03 CAT CK 0054

Constitution Of India, 1950 — Article 226, 227

Tribunals and Commissions08 Mar 2019Disposed Off

Union Of India Through the General Manager Vs Tulsi Ram

Central Administrative Tribunal · (2019) 03 CAT CK 0051

Tribunals and Commissions08 Mar 2019Dismissed

Hemendra Kumar Tiwar Vs Bharat Sanchar Nigam Limited

Central Administrative Tribunal · (2019) 03 CAT CK 0049

Tribunals and Commissions08 Mar 2019Dismissed

Syed Sagar Ali Vs Govt. Of India, Through Secretary

Central Administrative Tribunal · (2019) 03 CAT CK 0047

Prevention Of Corruption Act, 1988 — Section 5(2), 13(1)(d)Indian Penal Code, 1860 — Section 120B, 498APayment Of Gratuity Act, 1972 — Section 1, 4, 6

Tribunals and Commissions08 Mar 2019Dismissed

Amulya Vs Raj Singh

Central Administrative Tribunal · (2019) 03 CAT CK 0044

Tribunals and Commissions08 Mar 2019Dismissed

Edna Sharma Vs Raj Singh

Central Administrative Tribunal · (2019) 03 CAT CK 0043

Administrative Tribunals Act, 1985 — Section 22(2), 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)

Tribunals and Commissions08 Mar 2019Partly Allowed

Ram Lal Meena Vs Govt. Of NCT Of Delhi

Central Administrative Tribunal · (2019) 03 CAT CK 0042

Central Civil Service (Pension) Rules, 1972 — Rule 41

Tribunals and Commissions08 Mar 2019Dismissed

Pramod Rai Shrivastava Vs Union Of India & Ors. Through Its Secretary

Central Administrative Tribunal · (2019) 03 CAT CK 0041

National Highways Authority Of India Act, 1988 — Section 9, 35

Tribunals and Commissions08 Mar 2019Disposed Off

R.K. Garg Vs Union Of India & Ors. Through Its Secretary

Central Administrative Tribunal · (2019) 03 CAT CK 0040

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(2), 10(6)